RAVI NAREDI vs. INCOME TAX OFFICER, WARD-4, BHILWARA

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ITA/83/2016HC Rajasthan2026:RJ-JD:44386-DB15 September 2026Bench: SANJAY K. AGRAWAL, VINIT KUMAR MATHUR1 pages

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[2026:RJ-JD:44386-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Income Tax Appeal No. 83/2016 CNR: RJHC010365052016 | URN: ITA / 386U / 2016 Ravi Naredi (Huf), E-50, Shastri Nagar, Bhilwara. ----Appellant Versus Income Tax Officer, Ward -4, Bhilwara. ----Respondent For Appellant(s) : Mr. Ayush Goyal for Mr. Vinay Kothari. For Respondent(s) : Mr. K.K. Bissa. HON'BLE THE CHIEF JUSTICE MR. SANJAY K. AGRAWAL HON'BLE MR. JUSTICE VINIT KUMAR MATHUR Order 15/09/2026 1. Learned counsel for the appellant submits the present Income Tax Appeal has become infructuous. 2. Dismissed accordingly. (VINIT KUMAR MATHUR),J (SANJAY K. AGRAWAL),CJ 73/AnilS/Shahenshah/- Powered by TCPDF (www.tcpdf.org) (Uploaded on 17/09/2026 at 11:06:29 AM) (Downloaded on 28/10/2026 at 12:42:01 AM)

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