Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,256 total)
GUJARAT STATE FERTILIZER & CHEMICALS LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX
TAXAP/945/2006ITAT Gujarat
THE COMMISSIONER OF INCOME-TAX,THIRUVANA vs PREETHA S.NAIR,NUT PRODUCTS COMPANY,KOLL
ITA/72/2008ITAT Kerala
M/S.IDEAL PUBLICATION TRUST vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA/71/2008ITAT Kerala
C.I.T.BIKANER vs DR.DEVENDRA GUPTA
ITA/91/2007ITAT Rajasthan
KISHAN SWAROOP CHAUDHARI
C I T BIKANER vs BIGABASS MAHESHWARI SEWA SEWA SAMITI
ITA/73/2006ITAT Rajasthan
KISHAN SWAROOP CHAUDHARI
C.I.T.BIKANER vs DR.DEVENDRA GUPTA
ITA/133/2007ITAT Rajasthan
KISHAN SWAROOP CHAUDHARI
C.I.T.BIKANER vs DR.DEVENDRA GUPTA
ITA/134/2007ITAT Rajasthan
C I T vs ASSISTANT MANAGER, F C I
ITA/407/2008ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX vs KAPIL DEV
ITA/1553/2006ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
THE COMMISSIONER OF INCOME TAX vs KAPIL DEV
ITA/1563/2006ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
AGRICULTURAL PRODUCE MARKET COMMITTEE vs COMMR.OF INCOME TAX
C.A. No.-005180-005180 - 2008ITAT SC
INCOME TAX, vs OF INDIA PVT. LTD
ITA/111/2008ITAT Delhi
THE C.I.T.,MUMBAI CITY I, MUMBAI. vs M/S.INDO ,SAUDI SERVIES (TRAVELS) PVT.LTD.
ITXA/663/2000ITAT Bombay
HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE S.J. KATHAWALLA
THE C.I.T.,MUMBAI CITY- XII,MUMBAI. vs AMOL NARENDRA DALAL, MUMBAI -103.
ITXA/389/2000ITAT Bombay
HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE S.J. KATHAWALLA
THE COMMISSIONER OF INCOME TAX vs M/S.POYILAKADA TRUST
ITA/69/2008ITAT Kerala
THE COMMISSIONER OF INCOME TAX, TVM. vs M/S.KERALA FINANCIAL CORPORATION, TVM.
ITA/66/2008ITAT Kerala
THE COMMISSIONER OF INCOME TAX III vs STERI SHEETS P. LTD., NEW DELHI
ITA - 962 / 2008ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs SRI.K.RAJENDRANATHAN NAIR
ITA/64/2008ITAT Kerala
COMMISSIONER OF INCOME TAX vs RAMA NAND
ITA/221/2007ITAT Punjab & Haryana
C I T vs SUSHIL GUPTA
ITA/404/2008ITAT Punjab & Haryana
C I T vs M/S VOGUE HOME FURNISHING
ITA/405/2008ITAT Punjab & Haryana
CIT vs -DO-
ITC/50/1992ITAT Punjab & Haryana
MR. JUSTICE RAJESH BINDAL,MR. JUSTICE HEMANT GUPTA
C.I.T.ROHTAK vs M/S SURJITY & SURENDRA
ITC/43/1994ITAT Punjab & Haryana
MR. JUSTICE RAJESH BINDAL,MR. JUSTICE HEMANT GUPTA
M.S.SHOES LTD. vs COMMISSIONER OF INCOME TAX NEW DELHI
ITA - 983 / 2008ITAT Delhi
C.I.T. vs M/S SURJIT & SURINDER INVESTMENT P.LTD.
ITC/83/1991ITAT Punjab & Haryana
MR. JUSTICE HEMANT GUPTA,MR. JUSTICE RAJESH BINDAL
C.I.T., LUDHIANA vs M/S HUKAM CHAND RAJ KUMAR
ITA/500/2007ITAT Punjab & Haryana
COMMNR. OF INCOME TAX-I, AHMEDABAD vs GOLD COIN HEALTH FOOD PVT. LTD.
CIVIL APPEAL No. 5065/2008ITAT SC
3 Judges
COMMR.OF INCOME TAX-I,AHMEDABAD vs GOLD COIN HEALTH FOOD PVT.LTD
C.A. No.-005065-005065 - 2008ITAT SC
COMMNR. OF CENTRAL EXCISE, VADODARA-I vs M/S. GUJARAT CARBON & INDUSTRIES LTD
C.A. No.-001618-001618 - 2005ITAT SC
COMMISSIONER OF vs GOVERDHAN INDIA (P) LTD
ITA/947/2008ITAT Delhi
