Recent Judgments

RAVINDER PAL MEHRA vs C I T

THE COMMISSIONER OF INCOME TAX XVI vs SHRI S.DHANBAL

COMMISSIONER OF INCOME TAX vs INDIAN VISIT.COM P.LTD.

C.I.T vs GILLETTE DIVERSIFIED OPERATIONS PVT LTD

COMMISSIONER OF INCOME TAX, CHENNAI vs M/S. MODERN ENGINEERS CONSTRUCTION COOPERTIVE SOCIETY LTD.

2 Judges

COMMR.OF INCOME TAX,CHENNAI vs M/S MODERN ENG.CONSTRN.CO-OP.STY.LTD

M/S MYSODET (P) LTD. vs COMMR.OF INCOME TAX,BANGALORE

CAMLIN LTD. vs COMMNR. OF CENTRAL EXCISE, MUMBAI

THE ASST. COMMISSIONER OF INCOME TAX, CIRCLE 5, BARODA THRO. vs LATE SHRIMANT F.P. GAEKWAD THRO. L/H. MRINALINI PUAR

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE ASST. COMMISSIONER OF INCOME TAX, CIRCLE 5, BARODA THRO. vs LATE SHRIMANT F.P. GAEKWAD THRO. L/H. MRINALINI PUAR

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE ASST. COMMISSIONER OF INCOME TAX, CIRCLE 5, BARODA THRO. vs LATE SHRIMANT F.P. GAEKWAD THRO. L/H. MRINALINI PUAR

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE ASST. COMMISSIONER OF INCOME TAX, CIRCLE 5, BARODA THRO. vs LATE SHRIMANT F.P. GAEKWAD THRO. L/H. MRINALINI PUAR

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE ASST. COMMISSIONER OF INCOME TAX, CIRCLE 5, BARODA THRO. vs LATE SHRIMANT F.P. GAEKWAD THRO. L/H. MRINALINI PUAR

M/S HEENA EXPORT CORP. vs CHIEF COMMISSIONER OF I T AND ANR.

C I T vs O P MIGLANI

COMMISSIONER OF INCOME TAX vs JINDAL STEEL & POWER LTD.

COMMISSIONER OF INCOME TAX, DEHRADHUN & ANR. vs ENRON OIL & GAS INDIA LTD.

2 Judges

COMMR.OF INCOME TAX, DEHRADUN vs M/S ENRON OIL & GAS INDIA LTD

MANHARLAL K. CHOKSI, SINCE DECEASED HIS L/R AS UNDER vs COMMISSIONER OF INCOME-TAX

DABUR INDIA LTD. vs COMMISSIONER OF INCOME TAX

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

DABUR INDIA LTD. vs COMMISSIONER OF INCOME TAX

DABUR INDIA LIMITED vs COMMISSIONER OF INCOME TAX,

M/S. SOLID CONTAINERS LTD. MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX SPL. RG. I, MUMBAI AND ORS.

HON'BLE THE CHIEF JUSTICE, HON'BLE SHRI JUSTICE A.P. DESHPANDE

M/S. NATIONAL PLASTICS INDUSTRIES vs THE INCOME TAX OFFICER WARD 22(8) MUMBAI

HON'BLE THE CHIEF JUSTICE, HON'BLE SHRI JUSTICE A.P. DESHPANDE

C I T vs UMA GUPTA

COMMISSIONER OF INCOME TAX vs SH. ASHOK DUA

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

COMMISSIONER OF INCOME TAX DELHI-VII vs SHRI ASHOK DUA

COMMISSIONER OF INCOME TAX vs GAJE SINGH

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY TEWARI

INCOME TAX-V vs SERVICES LTD

COMMISSIONER OF INCOME TAX DELHI IV vs DALMIA CEMENT (BHARAT) LTD.