Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,230 total)
THE COMMISSIONER OF INCOME TAX vs OFFICIAL LIQUIDATOR OF M/S ESSAB COMPUTER PVT. LTD.
COMMISSIONER OF INCOME TAX DELHI IV vs HOTLINE TELETUBE & COMPONENETS LTD.
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
THE COMMISSIONE ROFINCOME-TAX-CITY-4,MUM vs M/S SALFORT SHARE AND STOCK BROKERS PVT LTD
HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.P. DEVADHAR
COMMISSIONER OF INCOME TAX DELHI XI vs BATRA BHATTA CO.
SHRI NIRMAL COMMERCIAL LTD., BOMBAY., vs C.I.T.-IV, BOMBAY.
HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE S.J. KATHAWALLA
M/S INDIAN OIL CORPORATION LIMITED vs COMMR.OF SALES TAX
S.H. KAPADIA B. SUDERSHAN REDDY
THE COMMISSIONER OF INCOME TAX XVI vs S.DHANABAL
THE COMMISSIONER OF INCOME TAX-XVI vs SHRI S. DHANABAL
COMMISSIONER OF INCOME TAX DELHI VI vs UTTAM FINANCIAL SERVICES LTD.
COMMISSIOENR OF INCOME TAX DELHI vs SIMBHAOLI SUGAR MILLS LTD.
COMMISSIONER OF INCOME TAX vs DEEPAL H. MEHTA
HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA
COMMISSIONER OF INCOME TAX vs DEEPAL H. MEHTA
HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA
COMMISSIONER OF INCOME TAX vs DEEPAL H. MEHTA
HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA
COMMISSIONER OF INCOME TAX vs DEEPAL H. MEHTA
HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA
COMMISSIONER OF INCOME TAX vs DEEPAL H. MEHTA
HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA
COMMISSIONER OF INCOME TAX-I. vs ELMEX CONTROLS PVT. LTD.
HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA
COMMISSIONER OF INCOME TAX-I. vs FLEXATHERM EXPANLLOW PVT. LTD.
HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA
COMMISSIONER OF INCOME TAX vs M/S. HYNOUP FOOD & OIL INDUSTRIES LTD.
HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA
COMMISSIONER OF INCOME TAX vs M/S. HYNOUP FOOD & OIL INDUSTRIES LTD.
HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA
COMMISSIONER OF INCOME TAX vs M/S. HYNOUP FOOD & OIL INDUSTRIES LTD.
HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA
COMMISSIONER OF INCOME TAX vs M/S. HYNOUP FOOD & OIL INDUSTRIES LTD.
HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA
COMMISSIONER OF INCOME TAX vs M/S. HYNOUP FOOD & OIL INDUSTRIES LTD.
HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA
COMMISSIONER OF INCOME TAX RAJKOT-III vs M/S. JAIN BRIGHT STEEL TRADERS
HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA
COMMISSIONER OF INCOME TAX RAJKOT-III vs MITAL C. KOTICHA
HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA
COMMISSIONER OF INCOME TAX RAJKOT-III vs JYOTIBEN S KOTICHA
HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA
COMMISSIONER OF INCOME TAX RAJKOT-III vs HOTEL ARTEE
HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA
INCOME TAX OFFICER vs VXL INDIA LIMITED
COMMISSIONER OF INCOME TAX DELHI I vs NAV MANAV SANSTHAN
COMMNR. OF CENTRAL EXCISE, TAMIL NADU vs M/S. SOUTHERN STRUCTURALS LTD
COMMISSIONER OF INCOME-TAX,TVM. vs JACOB C LUKE
HONOURABLE THE CHIEF JUSTICE MR.H.L.DATTU,HONOURABLE MR.JUSTICE A.K.BASHEER