Recent Judgments

DIRECTOR OF INCOME TAX (EXEMPTION) vs INDIA TRADE PROMOTION ORGANIZATION

DIRECTOR OF INCOME TAX (EXEMPTION) vs INDIA TRADE PROMOTION ORGANIZATION

DIRECTOR OF INCOME TAX (EXEMPTION) vs INDIA TRADE PROMOTION ORGANIZATION

CIT vs MADHU SILK TEXTILES,

ASSTT. COMMISSIONER OF INCOME TAX vs COROMANDAL INVESTMENT PVT. LTD

THE COMMISSIONER OF INCOME TAX DELHI XVII vs FOOD CORPORATION OF INDIA CONTRIBUTORY PROVIDENT FUND TRUST

THE COMMISSIONER OF INCOME TAX XVII vs FOOD CORPORATION OF INDIA

COMMISSIONER OF INCOME TAX XVII vs FOOD CORPORATION OF INDIA CONTRIBUTORY PROVIDENT FUND P.LTD.

THE COMMISSIONER OF INCOME TAX vs FOOD CORPORATION OF INDIA CONTRIBUTORY PROVIDENT FUND TRUST

THE COMMISSIONER OF vs FUND TRUST

THE COMMISSIONER OF vs FUND TRUST

THE COMMISSIONER OF vs FUND TRUST

THE COMMISSIONER OF vs FUND TRUST

COMMISSIONER OF INCOME TAX vs KAMINI JAIN

C I T vs M/S MALWA COTTON SPINNING

COMMISSIONER OF INCOME TAX vs SUSHIL KUMAR GUPTA

DY.COMMISSIONER OF INCOME TAX vs GUJARAT STATE INVESTMENTS LTD.

CIT, CHD. vs M/S EXCEL SOFTECH LTD. CHD.

C I T vs M/S S R M COTTON AND OIL MILLS

COMMISSIONER OF INCOME TAX DELHI vs ANSAL PROPERTIES & IND. P.LTD.

SHRI LAXMANBHAI S. PATEL SINCE DECEASED HIS L/R UNDER vs COMMISSIONER OF INCOME TAX

MANORAMA SARABHAI (JP) TRUST NO.76 vs A.C.I.T.

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE RAJESH H.SHUKLA

PALLAVI MAYOR vs A.C.I.T.

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE RAJESH H.SHUKLA

GITA MAYOR vs A.C.I.T.

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE RAJESH H.SHUKLA

M/S.SERCON PRIVATE LIMITED. vs ASSTT.COMMISSIONER OF INCOME TAX.

C.K. GANGADHARAN & ANR. vs COMMISSIONER OF INCOME TAX, COCHIN

3 Judges

COMMISSIONER OF INCOME TAX vs TOTAL CARE LTD.

THE COMMISSIONER OF INCOME TAX XVII, NEW DELHI vs TOTAL CARE LTD.

COMMISSIONER OF INCOME TAX vs RBG INVESTMENT & FINANCE LTD.

COMMISSIONER OF INCOME TAX DELHI V vs RBG INVESTMENT & FINANCE LTD.