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THE COMMISSIONER OF INCOME TAX XVII, NEW DELHI vs TOTAL CARE LTD. | BharatTax

Home/THE COMMISSIONER OF INCOME TAX XVII, NEW DELHI vs. TOTAL CARE LTD.

THE COMMISSIONER OF INCOME TAX XVII, NEW DELHI vs. TOTAL CARE LTD.

ITA - 768 / 2008HC Delhi21 July 20083 pages

For Petitioner: RASHMI CHOPRA

No AI summary yet for this case.

2008:DHC:12428-DB

2008:DHC:12428-DB

2008:DHC:12428-DB