Recent Judgments

T.K. GINARAJAN vs COMMNR. OF INCOME TAX, COCHIN

COMMISSIONER OF INCOME vs RBG INVESTMENT & FINANCE

COMMISSIONER OF INCOME vs RBG INVESTMENT & FINANCE

COMMISSIONER OF INCOME vs RBG INVESTMENT & FINANCE

COMMISSIONER OF INCOME vs RBG INVESTMENT & FINANCE

DY. C.I.T. (ASSTT.) vs MADHUSUDAN INDUSTRIES LTD.

M/S.KRISHNA TEXTILES vs THE COMMISSIONER OF INCOME TAX

DY.CIT (ASSESSMENT) vs ASSOCIATED CROWN CLOSURES PVT.LIMITED

COMMISSIONER OF INCOME TAX DELHI CENTRAL III vs J.P.M.FARMS P.LTD.

COMMISSIONER OF INCOME TAX,DELHI-VI vs M/S ORIENTAL INSURANCE CO. LTD

COMMISSIONER OF INCOME vs J.P.M FARMS (PVT.) LTD

COMMISSIONER OF INCOME TAX vs SAMTEL INDIA LIMITED

THE COMMISSIONER OF INCOME TAX vs K.SREEKANTAN PILLAI

COMMISSIONER OF INCOME TAX vs M/S SPARTAN TRENDS INC. MAHAJAN HOUSE PANIPAT

COMMISSIONER OF INCOME TAX vs MOTI RAM

COMMNR. OF CUSTOMS, CALCUTTA vs M/S. INDIAN RAYON & INDUSTRIES

THE COMMISSIONER OF INCOME TAX-V vs INDIA LIMITED

LOKSONS PVT.LTD., BOMBAY. vs ASSTT.COMMISSIONER OF I.T.CIRCLE 5(4), BOMBAY.

HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE A.V. NIRGUDE

COMMISSIONER OF INCOME TAX vs GULAB FARMS P.LTD.

COMMISSIONER OF INCOME TAX vs E.I.DUPONT INDIA P.LTD

COMMISSIONER OF INCOME TAX vs DHARAM PAL PREM CHAND LTD.

COMMISSIONER OF INCOME TAX vs HOTLINE DISPLAY DEVICES LTD.

M/S.CATHOLIC SYRIAN BANK LTD. vs THE DEPUTY COMMISSIONER OF INCOME TAX

MINOR PRAHLAD UGARDAS PATEL ORAL SPECIFIC DEF.FAMILY TRUST vs COMMISSIONER OF INCOME-TAX

THE COMMISSIONER OF INCOME TAX XIII vs KHETWANI BROTHERS

COMMISSIONER OF INCOME TAX vs M/S LIBERTY ENTERPRISES

COMMISSIONER OF INCOME TAX vs AJANTA ELECTRONICS PVT. LTD.

PUNJAB BONE MILLS vs COMMISSIONER OF INCOME TAX

M/S STEEL AUTHORITY OF INDIA LTD. vs SALES TAX OFFICER,ROURKELA-I CIRCLE&ORS

ARIJIT PASAYAT P. SATHASIVAM

DIRECTORE OF INCOME TAX vs SAKET CLUB