Recent Judgments

Latest ITAT tax tribunal orders across all benches.(356,934 total)

A.B.HOTELS LTD. vs COMMISSIONER OF INCOME TAX

ITA - 458 / 2008ITAT Delhi
30/4/2008

A.B.HOTELS LTD. vs COMMISSIONER OF INCOME TAX

ITA - 457 / 2008ITAT Delhi
30/4/2008

A.B.HOTELS LTD. vs COMMISSIONER OF INCOME TAX

ITA - 449 / 2008ITAT Delhi
30/4/2008

A.B.HOTELS LTD. vs COMMISSIONER OF INCOME TAX

ITA - 386 / 2008ITAT Delhi
30/4/2008

A.B.HOTELS LTD. vs COMMISSIONER OF INCOME TAX

ITA - 381 / 2008ITAT Delhi
30/4/2008

A.B.HOTELS LTD. vs COMMISSIONER OF INCOME TAX

ITA - 376 / 2008ITAT Delhi
30/4/2008

A.B.HOTELS LTD. vs COMMISSIONER OF INCOME TAX

ITA - 369 / 2008ITAT Delhi
30/4/2008

VOLTAMP TRANSFOMERS LTD. vs COMMISSIONER OF INCOME TAX

ITR/45/1998ITAT Gujarat
30/4/2008

DIRECTOR OF INCOME TAX (EXEMPTION) vs ANGURI DEVI CHARITABLE TRUST

ITA - 392 / 2008ITAT Delhi
29/4/2008

COMMISSIONER OF INCOME TAX vs S.R.F. LIMITED

ITA - 375 / 2008ITAT Delhi
29/4/2008

COMMISSIONER OF INCOME TAX vs S.R.F. LIMITED

ITA - 374 / 2008ITAT Delhi
29/4/2008

COMMR.OF CUSTOMS, AHMEDABAD vs GUJARAT SMALL SCALE INDUSTRIES CORPN

C.A. No.-003084-003084 - 2008ITAT SC
29/4/2008

M/S. ORIENT CERAMICS & INDS. LTD. vs COMMNR. OF CUSTOMS

C.A. No.-005799-005799 - 2002ITAT SC
29/4/2008

THE COMMISSIONER OF INCOME TAX vs SIERRA INDUSTRIAL ENTERPRISES P.LTD.

ITA - 529 / 2008ITAT Delhi
28/4/2008

COMMISSIONER OF INCOME TAX vs DELHI BRASS & METAL WORKS LIMITED

ITA - 345 / 2008ITAT Delhi
28/4/2008

COMMISSIONER OF INCOME TAX vs G.D.STEELS & GASES P.LTD.

ITA - 343 / 2008ITAT Delhi
28/4/2008

THE COMMISIONER OF INCOME TAX,ROHTAK vs DEVINDER KUMAR

ITC/17/1993ITAT Punjab & Haryana

MR. JUSTICE SATISH KUMAR MITTAL,MR JUSTICE RAKESH KUMAR GARG

28/4/2008

THE COMMISIONER OF INCOME TAX,ROHTAK vs DEVINDER KUMAR

ITC/16/1993ITAT Punjab & Haryana

MR. JUSTICE SATISH KUMAR MITTAL,MR JUSTICE RAKESH KUMAR GARG

28/4/2008

CIT vs SATINDER KUMAR JAIN

ITC/15/1993ITAT Punjab & Haryana

MR. JUSTICE SATISH KUMAR MITTAL,MR JUSTICE RAKESH KUMAR GARG

28/4/2008

C I T vs M/S HARYANA WAREHOUSING CORP.

ITA/556/2007ITAT Punjab & Haryana
28/4/2008

C I T vs M/S HARYANA WAREHOUSING CORP.

ITA/557/2007ITAT Punjab & Haryana
28/4/2008

C.I.T., KARNAL vs RAJ RANI

ITA/524/2007ITAT Punjab & Haryana
28/4/2008

COMMISSIONER OF INCOME TAX vs APOLLO INTERNATIONAL LIMITED

ITA - 347 / 2008ITAT Delhi
25/4/2008

COMMISSIONER OF INCOME TAX vs VALUE CAPITAL SERVICES P.LTD.

ITA - 348 / 2008ITAT Delhi
25/4/2008

SIKKA STEEL & HEAT TREATMENT CENTRE NEW DELHI vs COMMISSIONER OF INCOME TAX DELHI & ANR

ITA - 525 / 2008ITAT Delhi
25/4/2008

C.I.T vs SHRI RAM GOPAL AGARWAL

ITA - 341 / 2008ITAT Delhi
25/4/2008

COMMISSIONER OF INCOME TAX vs P.C.MEDIA SYSTEMS LTD.

ITA - 332 / 2008ITAT Delhi
24/4/2008

COMMISSIONER OF INCOME TAX vs XEROX MODICORP LIMITED

ITA - 331 / 2008ITAT Delhi
24/4/2008

C I T vs NATHI RAM DAGAR

ITA/77/2008ITAT Punjab & Haryana
24/4/2008

K.P. MOHAMMED SALIM vs COMMISSIONER OF INCOME-TAX, COCHIN

CIVIL APPEAL No. 2946/2008ITAT SC

2 Judges

24/4/2008