COMMISSIONER OF INCOME TAX vs. P.C.MEDIA SYSTEMS LTD.
ITA - 332 / 2008HC Delhi24 April 20081 pages
For Petitioner: PREM LATA BANSAL
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IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 332/2008 . COMMISSIONER OF INCOME TAX ..... Appellant Through Mrs. P.L. Bansal, Adv. . versus . P.C.MEDIA SYSTEMS LTD. ..... Respondent Through Mr. Prakash Kumar, Adv. CORAM: HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE MANMOHAN SINGH . O R D E R 24.04.2008 . . . Notice. Learned counsel for the Assessee accepts notice and seeks some time to study the case papers. It appears that in the succeeding year, the Tribunal had remanded the matter back to the Assessing Officer and it is the same relief that is prayed for in this appeal also. List on 10th November, 2008. . . MADAN B. LOKUR, J . . . APRIL 24, 2008 MANMOHAN SINGH, J vk .
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