A.B.HOTELS LTD. vs. COMMISSIONER OF INCOME TAX
ITA - 457 / 2008HC Delhi30 April 20081 pages
For Petitioner: MR.PRAKASH KUMAR
No AI summary yet for this judgment.
IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 457/2008 . A.B.HOTELS LTD. ..... Appellant Through : Mr. B. Singh, Adv. . versus . COMMISSIONER OF INCOME TAX ..... Respondent Through : Mr. R.D. Jolly, Adv. . CORAM: HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE MANMOHAN SINGH . O R D E R 30.04.2008 . CM No.4845/2007 (Exemption) Heard. Allowed subject to just exceptions. ITA No.457/20008 There is an adjournment slip in the matter. List again on 10th December, 2008. . . . MADAN B. LOKUR, J . . . MANMOHAN SINGH, J APRIL 30, 2008 sa . . (10)
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