Recent Judgments
Latest ITAT tax tribunal orders across all benches.(353,911 total)
COMMISSIONER OF INCOME TAX vs MIHIR TEXTILES LIMITED
ITR/323/1984ITAT Gujarat
TAMIL NADU NEWSPRINT AND PAPERS LTD. vs APPRAISER,A.DEPT.CUSTOMS HOUSE,
C.A. No.-005867-005869 - 1994ITAT SC
M/S.SPRINT RPG INDIA LTD. vs COMMNR. OF CUSTOMS - I,DELHI
C.A. No.-005582-005582 - 1999ITAT SC
HIREN KIRAN JAGRUTI HINA TRUST vs COMMISSIONER OF INCOME TAX
ITR/293/1984ITAT Gujarat
GIRDHARRAM HARIRAM vs COMMISSIONER OF WEALTH-TAX
ITR/344/1984ITAT Gujarat
ACRON PHARMACEUTICALS vs COMMISSIONER OF INCOME TAX
ITR/398/1984ITAT Gujarat
BHARAT SURYODAYA MILLS CO LTD vs COMMISSIONER OF INCOME TAX
ITR/291/1984ITAT Gujarat
COMMISSIONER OF INCOME TAX vs L.M.S FOUNDRIES PVT LTD.
ITR/387/1984ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs ASHWINKUMAR GORDHANBHAI & BROSPVT LTD.
ITR/390/1984ITAT Gujarat
COMNR. OF CENTRAL EXCISE, NEW DELHI vs M/S. VIKRAM DETERGENT LTD
C.A. No.-002579-002579 - 2000ITAT SC
STATE BANK OF INDIA vs COLLECTOR OF CUSTOMS, BOMBAY
C.A. No.-002935-002935 - 1996ITAT SC
M/S WESTON COMPONENTS LTD. vs COMMISIONER OF CUSTOMS, NEW DELHI
C.A. No.-007144-007144 - 1999ITAT SC
COMMISSIONER OF INCOME TAX vs PRATIBHA SYNTEX LIMITED
ITA/214/1999ITAT Gujarat
COMMISSIONER OF INCOME TAX vs HINDUSTAN FASHIONS LTD.
ITA/62/1999ITAT Gujarat
MAHESANA DIST CO OP MILK PRODUCERS UNION LTD vs COMMISSIONER OF INCOME TAX
ITR/290/1984ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs POWER BUILD LTD
ITR/335/1984ITAT Gujarat
HONOURABLE MR. JUSTICE B.C.PATEL,HONOURABLE MR. JUSTICE K.M.MEHTA
COMMISSIONER OF INCOME TAX vs H LINK,M/S A F FERGUSON AND CO
ITR/310/1984ITAT Gujarat
HONOURABLE MR. JUSTICE B.C.PATEL,HONOURABLE MR. JUSTICE K.M.MEHTA
COMMISSIONER OF INCOME TAX vs CHALTHAN VIBHAG KHAND UDYOG SAHAKARI MANDALI LTD
ITR/298/1984ITAT Gujarat
HONOURABLE MR. JUSTICE B.C.PATEL,HONOURABLE MR. JUSTICE K.M.MEHTA
COMMISSIONER OF INCOME TAX vs CHEMI GOET LTD.
ITR/260/1984ITAT Gujarat
HONOURABLE MR. JUSTICE B.C.PATEL,HONOURABLE MR. JUSTICE K.M.MEHTA
COMMISSIONER OF INCOME TAX vs SAYAJI IRON WORKS QUARRY P LTD
ITR/286/1984ITAT Gujarat
THE COMMISSIONER OF INCOME TAX, MADRAS vs M/S SUNDARAM SPINNING MILLS
CIVIL APPEAL No. 7434/1997ITAT SC
2 Judges
M/S.MOHAN MEAKIN LTD vs COMMNR. OF CENTRAL EXCISE, COCHIN
C.A. No.-007687-007688 - 1997ITAT SC
COLLECTOR OF CUSTOMS vs RELIANCE INDUSTRIES LTD
C.A. No.-001459-001459 - 1996ITAT SC
COLLECTOR OF CUSTOMS vs M/S. MODI RUBBER LD
C.A. No.-000451-000451 - 1991ITAT SC
TATA TEA LTD. vs THE COMMISSIONER OF CUSTOMS, CHENNAI
C.A. No.-003942-003943 - 1998ITAT SC
DY.COMMISSIONER OF I.T.(ASST) vs HARJIVANDAS JUTHABHAI
TAXAP/208/1999ITAT Gujarat
COMMISSIONER OF INCOME TAX vs JYOTI ELECTRIC MOTORS LTD.
ITA/269/1999ITAT Gujarat
THE COMMISSIONER OF INCOME TAX vs TEA KING.
ITA/355/1999ITAT Gujarat
THE COMMISSIONER OF INCOME TAX vs SARDAR ARJUN SINGH AHLUWALIA (DEAD)THROUGH LRS. ETC.
CIVIL APPEAL No. 1206/1982ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX vs ABHISHEK CORPORATION
ITA/272/1999ITAT Gujarat
