Recent Judgments

Latest ITAT tax tribunal orders across all benches.(353,911 total)

COMMISSIONER OF INCOME TAX vs N.R. PAPERS & BOARDS LTD.

ITA/238/1999ITAT Gujarat
18/10/1999

THE ASST.CIT, vs THERMOTECH ENGINEERS

TAXAP/221/1999ITAT Gujarat
13/10/1999

AV. REDDY TRUST AND ORS. vs COMMISSIONER OF WEALTH TAX

CIVIL APPEAL No. 6077/1990ITAT SC

2 Judges

8/10/1999

COMMISSIONER OF INCOME TAX vs NIRMA CHEMICALS WORKS,

ITA/9/1999ITAT Gujarat
4/10/1999

UNITED COMMERCIAL BANK, CALCUTTA vs COMMISSIONER OF INCOME TAX, WEST BENGAL-III CALCUTTA.

CIVIL APPEAL No. 11888/1995ITAT SC

2 Judges

29/9/1999

COMMISSIONER OF INCOME TAX vs ANURADHABEN H. BACHKANIWALA

ITA/284/1999ITAT Gujarat
28/9/1999

COMMISSIONER OF INCOME TAX vs SHAMBHULAL C. BACHKANIWALA(IND

ITA/266/1999ITAT Gujarat
28/9/1999

COMMISSIONER OF INCOME TAX vs SEVEN SYNTHETICS

ITA/292/1999ITAT Gujarat
28/9/1999

COMMISSIONER OF INCOME TAX vs RAMILABEN S. BACHKANIWALA

ITA/295/1999ITAT Gujarat
28/9/1999

COMMISSIONER OF INCOME TAX vs SHAMBHULAL C. BACHKANIWALA (HUF)

ITA/287/1999ITAT Gujarat
28/9/1999

COMMISSIONER OF INCOME TAX vs ROHIT S. BACHKANIWALA

ITA/294/1999ITAT Gujarat
28/9/1999

COMMISSIONER OF INCOME TAX vs CHHAYABEN S. BACHKANIWALA

ITA/281/1999ITAT Gujarat
28/9/1999

COMMISSIONER OF INCOME TAX vs HARISH S. BACHKANIWALA

ITA/290/1999ITAT Gujarat
28/9/1999

J.B.A. PRINTING INKS LTD. vs COLLECTOR OF CENTRAL EXCISE

C.A. No.-001905-001905 - 1997ITAT SC
23/9/1999

COLLECTOR OF CENTRAL EXCISE, BARODA vs M/S. COTSPUN LTD

C.A. No.-003304-003304 - 1988ITAT SC
23/9/1999

THE VISNAGAR TALUKA AUDYOGIK- SAHAKARI MANDLI LTD. vs COMMISSIONER OF INCOME-TAX

ITR/59/1997ITAT Gujarat
22/9/1999

GENERAL INSURANCE CORPORATION OF INDIA vs COMMISSIONER OF INCOME TAX BOMBAY

CIVIL APPEAL No. 3283/1998ITAT SC

2 Judges

21/9/1999

M/S. ADITYA MINERALS PVT. LTD. vs COMMISSIONER OF INCOME TAX, ANDHRA PRADESH

CIVIL APPEAL No. 4858/1989ITAT SC

5 Judges

7/9/1999

INCOME TAX OFFICER vs GUJARAT NARMADA VALLEY

TAXAP/165/1999ITAT Gujarat
1/9/1999

COMMISSIONER OF INCOME TAX vs RAPICUT CARBIDES LTD.

ITA/277/1999ITAT Gujarat
1/9/1999

MYSORE MINERALS LTD., M.G. ROAD, BANGALORE vs COMMISSIONER OF INCOME TAX, KARNATAKA, BANGALORE

CIVIL APPEAL No. 5374/1994ITAT SC

2 Judges

1/9/1999

COMMISSIONER OF INCOME-TAX vs SHREE RAMDEV SILK MILLS

ITR/350/1984ITAT Gujarat

HONOURABLE MR. JUSTICE C.K.THAKKER,HONOURABLE MR. JUSTICE A.L.DAVE

30/8/1999

COMMISSIONER OF INCOME TAX vs TALINI INVESTMENT PVT. LTD.

ITA/217/1999ITAT Gujarat
30/8/1999

K.R. PATEL(DEAD) THROUGH LRS. vs COMMNR. OF INCOME TAX

C.A. No.-005649-005649 - 1990ITAT SC
27/8/1999

COMMISSIONER OF INCOME-TAX vs PARSHURAM POTTERY WORKS CO LTD

ITR/329/1984ITAT Gujarat
20/8/1999

MAYURDHWAJ MAGNESIA WORKS (P) LTD vs COMMISSIONER OF INCOME-TAX

ITR/346/1984ITAT Gujarat
20/8/1999

THE TRANSMISSION CORPORATION OF A.P. LTD. AND ANR. vs THE COMMISSIONER OF INCOME TAX, A.P.

CIVIL APPEAL No. 594/1985ITAT SC

2 Judges

17/8/1999

COMMISSIONER OF INCOME TAX, DELHI vs BHARAT CARBON AND RIBBON MFG. CO. (P) LTD.

CIVIL APPEAL No. 16688/1996ITAT SC

2 Judges

17/8/1999

COLLECTOR OF CENTRAL EXCISE, PUNE vs DAI ICHI KARKARIA LTD

C.A. No.-010176-010176 - 1996ITAT SC
11/8/1999

ION EXCHANGE (INDIA) LTD. vs COLLECTOR OF CENTRAL EXCISE, BARODA

C.A. No.-002110-002110 - 1988ITAT SC
2/8/1999