J.B.A. PRINTING INKS LTD. vs. COLLECTOR OF CENTRAL EXCISE

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C.A. No.-001905-001905 - 1997Supreme Court23 September 19991 pages
For Petitioner: V. BALACHANDRANFor Respondent: RR-EX-PARTE

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http://JUDIS.NIC.IN SUPREME COURT OF INDIA PETITIONER: M/S J.B.A. PRINTING INKS LIMITED ETC. ETC.

Vs. RESPONDENT: COLLECTOR OF CENTRAL EXCISE, NEW DELHI ETC. ETC. DATE OF JUDGMENT: 23/09/1999 BENCH: S P Bharuacha,B N Kirpal,V N Khare,SSM Quadri,D P Mohapatro JUDGMENT: D E R These appeals may now be placed before a Division Bench which may decide them in the light of the judgment in Collector of Central Excise, Baroda vs. M/s Cotspun Ltd. (Civil Appeal No. 3304 of 1988)

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