Recent Judgments

Latest ITAT tax tribunal orders across all benches.(353,911 total)

COMMISSIONER OF INCOME TAX, LUDHIANA vs OM PRAKASH

CIVIL APPEAL No. 4234/1983ITAT SC

5 Judges

27/7/1999

COMMISSIONER OF INCOME-TAX vs PATIDAR OIL CAKE INDUSTRIES

ITR/328/1984ITAT Gujarat
24/7/1999

FEDERATION OF CUSTOMS HOUSE AGENTS ASSOCIATION AND ORS. ETC. vs UNION OF INDIA AND ORS. ETC. ETC.

CIVIL APPEAL No. 2632/1985ITAT SC

1 Judge

15/7/1999

COMMNR. OF CENTRAL EXCISE, COIMBATORE vs TANSI ENGINERING WORKS, TIRUPUR

C.A. No.-003174-003174 - 1998ITAT SC
14/5/1999

UCO BANK, CALCUTTA vs COMMISSIONER OF INCOME TAX, WEST BENGAL

CIVIL APPEAL No. 235/1996ITAT SC

3 Judges

13/5/1999

UCO BANK vs COMM.OF INCOME TAX, WEST BENGAL

C.A. No.-000235-000235 - 1996ITAT SC
13/5/1999

COMMISSIONER OF WEALTH TAX vs CHANDRASINHRAO D GAEKWAD

WTR/29/1984ITAT Gujarat
12/5/1999

COMMISSIONER OF INCOME TAX vs CHANDANBEN MAGANLAL

ITR/261/1984ITAT Gujarat
12/5/1999

COMMISSIONER OF WEALTH TAX vs SHETH AMBALAL HIMATLAL

WTR/64/1984ITAT Gujarat
11/5/1999

COLLECTOR OF CENTRAL EXCISE, CHANDIGARH vs M/S KAY JAY ENGINEERING & ORS

-ITAT SC
11/5/1999

COMMISSIONER OF INCOME TAX vs ARUNA MILLS LIMITED

ITR/272/1984ITAT Gujarat
10/5/1999

COMMISSIONER OF WEALTH TAX vs ARVINDKUMAR HASHKUKHLAL (HUF)

WTR/84/1984ITAT Gujarat
10/5/1999

COMISSIONER OF WEALTH TAX vs G R EMPLOYEES WELFARE TRUST

WTR/78/1984ITAT Gujarat
4/5/1999

COMMISSIONER OF INCOME-TAX vs SUHUD GEIGY LTD

ITR/359/1984ITAT Gujarat
4/5/1999

COMMISSIONER OF INCOME TAX vs NAVJIVAN ROLLER & PULES MILLS

ITR/247/1984ITAT Gujarat
3/5/1999

THE COMMISIONER OF INCOME-TAX, vs GUJARAT STATE FOREST DEVELOPMENT CORP.

ITA/291/1998ITAT Gujarat
3/5/1999

MANOHARSINHJI P JADEJA vs COMMISSIONER OF WEALTH TAX

WTR/34/1984ITAT Gujarat
29/4/1999

COMMISSIONER OF WEALTH TAX vs GOVINDRAM TOPANDAS

WTR/43/1984ITAT Gujarat
29/4/1999

COMMISSIONER OF INCOME-TAX vs RANTI DEVI CHAUDHARY

ITR/374/1984ITAT Gujarat
28/4/1999

COMMISSIONER OF INCOME TAX vs KHEMANI CHAMBERS

ITR/202/1984ITAT Gujarat
28/4/1999

COMMISSIONER OF INCOME-TAX vs KHIMCHAND CHHAGANLAL

ITR/353/1984ITAT Gujarat
28/4/1999

NEW INDIA INDUSTRIES LTD vs COMMISSIONER OF INCOME-TAX

ITR/341/1984ITAT Gujarat
28/4/1999

BIPINBHAI VADILAL vs COMMISSIONER OF INCOME-TAX

ITR/395/1984ITAT Gujarat
28/4/1999

COMMISSIONER OF INCOME-TAX vs BIPIN VADILAL

ITR/193/1984ITAT Gujarat
26/4/1999

DINESH MILLS LTD. vs COMMISSIONER OF INCOME TAX,

ITR/273/1984ITAT Gujarat
23/4/1999

PLASTIC PRODUCTS ENGG. CO. vs COMMISSIONER OF INCOME TAX

ITR/182/1984ITAT Gujarat
23/4/1999

COMMISSIONER OF INCOME-TAX vs ZARIR ADIE CONTRACTOR MINOR

ITR/367/1984ITAT Gujarat
23/4/1999

COMMISSIONER OF INCOME-TAX vs RASHNA ADIE CONTRACTOR

ITR/366/1984ITAT Gujarat
23/4/1999

COMMISSIONER OF INCOME TAX vs GUJARAT CARBON LTD

ITR/289/1984ITAT Gujarat
23/4/1999

COMMISSIONER OF INCOME TAX vs ASHWINKUMAR GORDHANDAS & BROS

ITR/324/1984ITAT Gujarat
23/4/1999