COMMISSIONER OF INCOME TAX vs. APOLLO INTERNATIONAL LIMITED

IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 347/2008 . COMMISSIONER OF INCOME TAX ..... Appellant Through Mrs. P.L. Bansal, Adv. . versus . APOLLO INTERNATIONAL LIMITED ..... Respondent Through . CORAM: HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE MANMOHAN SINGH . O R D E R . . 25.04.2008 . Learned counsel for the Revenue seeks leave to withdraw this appeal with liberty to move an application under Section 254(2) of the Income Tax Act, 1961 before the Income Tax Appellate Tribunal. Leave and liberty granted. Dismissed as withdrawn. . . MADAN B. LOKUR, J . . MANMOHAN SINGH, J APRIL 25, 2008 vk