COMMISSIONER OF INCOME TAX vs. XEROX MODICORP LIMITED

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ITA - 331 / 2008HC Delhi24 April 20081 pages
For Petitioner: PREM LATA BANSAL

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IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 331/2008 . COMMISSIONER OF INCOME TAX .... Appellant Through Mrs. P.L. Bansal, Adv. . versus . XEROX MODICORP LIMITED ..... Respondent Through . CORAM: HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE MANMOHAN SINGH . O R D E R 24.04.2008 . CM No 3547/2008 Allowed, subject to just exceptions. The application stands disposed of. ITA No.331/2008 Issue notice to the Assessee, returnable on 4th August, 2008. . . . MADAN B. LOKUR, J . . . MANMOHAN SINGH, J APRIL 24, 2008 vk .

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