COMMISSIONER OF INCOME TAX vs. E.I.DUPONT INDIA P.LTD

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ITA - 736 / 2008HC Delhi14 July 20081 pages
For Petitioner: PREM LATA BANSAL

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IN THE HIGH COURT OF DELHI AT NEW DELHI . 14.07.2008 . Present: Ms. Prem Lata Bansal, Advocate for the Appellant. Mr. Johnson Bara, Advocate for the Respondent. . . + ITA No. 736/2008 . This appeal pertains to the assessment year 2001-02. The same is entirely covered by the decision of this Court in CIT Vs. Woodward Governor India Pvt Ltd, 294 ITR 451. Consequently, this appeal is dismissed. . . BADAR DURREZ AHMED, J . RAJIV SHAKDHER, J . July 14, 2008 mk . . 08

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