COMMISSIONER OF INCOME TAX vs. HOTLINE DISPLAY DEVICES LTD.

IN THE HIGH COURT OF DELHI AT NEW DELHI . 14.07.2008 . Present: Ms. Prem Lata Bansal, Advocate for the Appellant. . . + ITA No. 727/2008 . . . This is an appeal in respect of the assessment year 2001-02 and same is entirely covered by the decision of this court in CIT Vs. Woodward Governor India Pvt Ltd, 294 ITR 451. In view of same, this appeal stands dismissed. . . . BADAR DURREZ AHMED, J . RAJIV SHAKDHER, J . July 14, 2008 mk . . 02