DIRECTORE OF INCOME TAX vs. SAKET CLUB
ITA - 700 / 2008HC Delhi09 July 20081 pages
For Petitioner: PREM LATA BANSAL
No AI summary yet for this judgment.
IN THE HIGH COURT OF DELHI AT NEW DELHI . 09.07.2008 . Present: Ms Sonia Mathur for the Appellant. Mr Sriram Krishna for Mr Ajay Vohra and Ms Kavita Jha for the Respondent. . + ITA 700/2008 . The revenue?s appeal in respect of the present assessee for the assessment year 2001-2002 being ITA No. 481/2008 was dismissed by this Court by an order dated 14.05.2008. The present appeal raises identical issues in respect of the assessment year 2002-2003. Consequently, this appeal shall also suffer the same fate. The appeal is dismissed. . BADAR DURREZ AHMED, J . . . . . RAJIV SHAKDHER, J July 09, 2008 SR . . 5 and 6
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