COMMISSIONER OF INCOME TAX vs. DHARAM PAL PREM CHAND LTD.

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ITA - 729 / 2008HC Delhi14 July 20081 pages
For Petitioner: PREM LATA BANSAL

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IN THE HIGH COURT OF DELHI AT NEW DELHI . 14.07.2008 . Present: Ms. Prem Lata Bansal, Advocate for the Appellant. . . + ITA No. 729/2008 . This appeal pertains to the assessment year 2002-03. In respect of the very same assessee for the assessment year 1994-95, an appeal raising identical issues, being ITA No.1306/2006, had been preferred by the revenue. The same was dismissed by this Court on 04.05.2007. Since the issues raised in the present appeal are entirely covered by the said decision of this court, this appeal is also dismissed for the same reasons. . . BADAR DURREZ AHMED, J . . . . RAJIV SHAKDHER, J . July 14, 2008 mk . . 04

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