COMMISSIONER OF INCOME TAX vs. SAMTEL INDIA LIMITED

IN THE HIGH COURT OF DELHI AT NEW DELHI . 17.07.2008 . Present: Ms P. L. Bansal for the Appellant. Mr Sriram Krishna for Ms Kavita Jha for the Respondent. . + ITA 754/2008 . This appeal pertaining to the assessment year 1997-98 merits dismissal in view of the decision in the case of CIT v. Woodward Governor India Private Limited: 294 ITR 451. The appeal is accordingly dismissed. . BADAR DURREZ AHMED, J . . . RAJIV SHAKDHER, J July 17, 2008 SR . . . 20