Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,351 total)
PRINCIPAL COMMISSIONER OF INCOME TAX FARIDABAD vs AVTAR KUKREJA
ITA/163/2015ITAT Punjab & Haryana
M/S FARMERS AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY LTD.,KOPPA vs ITO, MYSORE
ITA 727/BANG/2015[2009-10]Status: DisposedITAT BangaloreAY 2009-10
M/S BANGALORE COMMERCIAL TRANSPORT CREDIT CO-OPERATIVE SOCIETY LTD.,BANGALORE vs ITO, BANGALORE
ITA 920/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
ITO, BANGALORE vs M/S CHAMUNDI WINERY AND DISTILLERY, BANGALORE
ITA 908/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
SRI. B.L. DASARAJ URS,MYSORE vs ITO, MYSORE
ITA 850/BANG/2014[2004-05]Status: DisposedITAT BangaloreAY 2004-05
S. TEJRAJ RANKA vs ACIT,
ITA 82/BANG/2014[2007-08]Status: DisposedITAT BangaloreAY 2007-08
SRI. LAXMIDAS BAPUDAS DARBAR,BAGALKOT vs ITO, BAGALKOT
ITA 731/BANG/2014[2006-07]Status: DisposedITAT BangaloreAY 2006-07
M/S SAMSUNG R & D INSTITUTE INDIA BANGALORE PRIVATE LIMITED,BANGALORE vs ADDL.C.I.T., BANGALORE
ITA 705/BANG/2014[2008-09]Status: DisposedITAT BangaloreAY 2008-09
ITO, KOLAR vs SRI. M. VEERABHADRAPPA, MALUR
ITA 305/BANG/2014[2005-06]Status: DisposedITAT BangaloreAY 2005-06
MAC CHARLES INDIA LTD.,BANGALORE vs DCIT, BANGALORE
ITA 1616/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
SSK PATTIN SAHAKARI SANGH NIYAMIT,BAGALKOT vs ITO, BAGALKOT
ITA 1446/BANG/2013[2009-10]Status: DisposedITAT BangaloreAY 2009-10
BUHLER (INDIA) PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 434/BANG/2012[2007-08]Status: DisposedITAT BangaloreAY 2007-08
M/S KINGFISHER AIRLINES LTD vs THE ASST COMMISSIONER OF INCOME TAX (TDS)
WP/21549/2012ITAT Karnataka
B.MANOHAR,VINEET SARAN
G.NARAYANA REDDY vs THE COMMISSISONER OF INCOME TAX (CENTRAL)
WP/15384/2014ITAT Karnataka
A.S.BOPANNA
COMMISSIONER OF INCOME TAX-1 vs ANSAL LAND MARK TOWNSHIP (P) LTD
ITA/160/2015ITAT Delhi
COMMISSIONER OF INCOME TAX-1 vs ANSAL LAND MARK TOWNSHIP (P) LTD
ITA/161/2015ITAT Delhi
THE COMMISSIONER OF WEALTH TAX, PANAJI., vs M/S. GOA INTERNATIONAL SCHOOL PVT. LTD.,
TXA/60/2015ITAT Bombay
THE COMMISSIONER OF INCOME TAX, PANAJI. vs M/S VPK URBAN CO-OP CREDIT SOCIETY LTD.
TXA/40/2015ITAT Bombay
SESA GOA LIMITED, vs THE JOINT COMMISSIONER OF INCOME TAX
TXA/17/2013ITAT Bombay
COMMISSIONER OF INCOME TAX-II, AMRITSAR vs M/S RANJIT RATTAN MEHRA HUF
ITA/17/2013ITAT Punjab & Haryana
MR. JUSTICE SURINDER GUPTA,MRS JUSTICE DAYA CHAUDHARY
C I T vs M/S MANDEEP MASHRROMS LTD.
ITA/636/2007ITAT Punjab & Haryana
CIT, KARNAL vs KARNAL COOP. SUGAR MILLS. LTD.
ITA/82/2009ITAT Punjab & Haryana
THE SHAHABAD COOP. SUGAR MILLS LTD. vs ACIT, KURUKSHETRA CIRCLR
ITA/986/2008ITAT Punjab & Haryana
C I T vs M/S MANDEEP MASHRROMS LTD.
ITA/267/2008ITAT Punjab & Haryana
LAXMANDAS SUJANDAS DALPAT vs THE INCOMETAX OFFICER
TAXAP/1383/2007ITAT Gujarat
PRO COMMISSIONER OF INCOME TAX (CENTRAL)-I vs R.J. CORP LTD.,
WTA/3/2015ITAT Delhi
PUBLIC EDUCATION SOCIETY,BANGALORE vs DY.DIT, BANGALORE
ITA 664/BANG/2015[2011-12]Status: DisposedITAT BangaloreAY 2011-12
CORPORATION BANK vs THE ASSISTANT COMMISSIONER OF INCOME TAX
WP/1269/2015ITAT Karnataka
RAM MOHAN REDDY
CORPORATION BANK vs THE ASSISTANT COMMISSIONER OF INCOME TAX
WP/1270/2015ITAT Karnataka
RAM MOHAN REDDY
COMMISSIONER OF INCOME TAX vs M/S MANIPAL ALUMNI OF NEPHROLOGY TRUST
ITA/320/2014ITAT Karnataka
B.MANOHAR,VINEET SARAN
