Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,351 total)
COMMISSIONER OF INCOME TAX vs M/S MANIPAL ALUMNI OF NEPHROLOGY TRUST
ITA/319/2014ITAT Karnataka
B.MANOHAR,VINEET SARAN
M/S. PUROLATOR INDIA LTD. vs COMMNR. OF CENTRAL EXCISE, DELHI-III
C.A. No.-001959-001959 - 2006ITAT SC
M/S. PUROLATOR INDIA LTD. vs COMMNR. OF CENTRAL EXCISE, DELHI-III
C.A. No.-001959-001959 - 2006ITAT A.K. SIKRI
ROHINTON FALI NARIMAN
M/S. RAJ CORPORATION vs INCOME TAX OFFICER,
SCA/9354/2015ITAT Gujarat
COMMISSIONER OF INCOME TAX, (CENTRAL II), vs P.D ASSOCIATES (P). (LTD).
ITA/629/2015ITAT Delhi
COMMISSIONER OF INCOME TAX PANCHKULA vs RAKESH KUMAR KHOSLA PROP. KHOSLA TRADING COMPANY
ITA/170/2014ITAT Punjab & Haryana
MR. JUSTICE SURINDER GUPTA,MRS JUSTICE DAYA CHAUDHARY
HARISH AHUJA vs COMMISSIONER OF INCOME TAX-II
ITA/196/2015ITAT Punjab & Haryana
M/S CHADHA AUTO AGENCIES,HUBLI vs ITO, HUBLI
ITA 712/BANG/2015[2009-10]Status: DisposedITAT BangaloreAY 2009-10
M/S CHADHA AUTO AGENCIES,HUBLI vs ITO, HUBLI
ITA 711/BANG/2015[2008-09]Status: DisposedITAT BangaloreAY 2008-09
L. SYED IBRAHIM BAHADUSHA,BANGALORE vs ITO, BANGALORE
ITA 406/BANG/2014[2004-05]Status: DisposedITAT BangaloreAY 2004-05
MUDIGERE BOREGOWDA RAMESH,BANGALORE vs ITO, BANGALORE
ITA 1035/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
PR. COMMISSIONER OF INCOME vs HARI SHANKAR KHEMKA
ITA/472/2015ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
CIT vs ELEGANT TRAVELS PVT LTD
ITA/464/2012ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
CIT vs ARVINDER SINGH
ITA/453/2012ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX, (CENTRAL II), vs P.D ASSOCIATES (P). (LTD).
ITA/630/2015ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
THE COMMISSIONER OF INCOME TAX-II vs KAJARIA CERAMICS LTD
ITA/533/2014ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
SRI C M MAHADEVA S/O SRI MANCHE GOWDA vs THE COMMISSIONER OF INCOME TAX
ITA/795/2009ITAT Karnataka
B.MANOHAR,VINEET SARAN
THE COMMISSIONER OF INCOME TAX vs M/S. EXILANT TECHNOLOGIES PVT.LTD
ITA/115/2015ITAT Karnataka
B.MANOHAR,VINEET SARAN
THE COMMISSIONERR OF INCOME-TAX vs M/S. BRADY COMPANY INDIA PVT LTD
ITA/106/2015ITAT Karnataka
B.MANOHAR,VINEET SARAN
PR. COMMISSIONER OF INCOME TAX vs HARI SHANKAR KHEMKA
ITA/423/2015ITAT Delhi
COMMISSIONER OF INCOME TAX-II vs KAJARIA CERAMICS LTD
ITA/35/2014ITAT Delhi
LATE SHRI RAJENDRA S.SHAH vs THE DY.CIT.S.R.48,MUMBAI.
ITXA/1137/2000ITAT Bombay
PRITI PARAS SHAH vs THE DY.CIT,S.R.48,MUMBAI.
ITXA/1136/2000ITAT Bombay
PRAGNA R.SHAH vs THE DY.CIT S.R.48,MUMBAI.
ITXA/1135/2000ITAT Bombay
SHRI PARAS S.SHAH vs THE DY.CIT SR 48,MUMBAI.
ITXA/1134/2000ITAT Bombay
M/S Deepmohini vs Commissioner Of Income Tax
ITA/96/2012ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
The Commissioner vs M/S. Global Reality
ITA/43/2012ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
The Commissioner Of Income Tax vs M/ Global Reality
ITA/42/2012ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
The Commissioner vs M/S. Global Reality
ITA/41/2012ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
The Commissioner Of Income Tax vs M/S Global Reality
ITA/40/2012ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE