Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
M/S. LAKSHMINIRMAN BANGALORE PVT.LTD vs THE DEPUTY COMMISSIONER OF INCOME-TAX
WP/26589/2014ITAT Karnataka
ARAVIND KUMAR
DR V. NARAYANASWAMY vs UNION OF INDIA
WP/10243/2014ITAT Karnataka
ARAVIND KUMAR
M/S TEACHERS CO OPERATIVE BANK vs UNION OF INDIA
WP/16939/2014ITAT Karnataka
ARAVIND KUMAR
M/S PRODIGY TECHNOVATIONS PVT LTD vs UNION OF INDIA
WP/11889/2014ITAT Karnataka
ARAVIND KUMAR
M/S. K K BROTHERS vs UNION OF INDIA
WP/3725/2014ITAT Karnataka
ARAVIND KUMAR
SREE C B EDUCATIONAL AND CULTURAL TRUST vs UNION OF INDIA
WP/38127/2014ITAT Karnataka
ARAVIND KUMAR
M/S NEW MEDIA COMPANY vs UNION OF INDIA
WP/13065/2014ITAT Karnataka
ARAVIND KUMAR
M/S MAHRISHI MELTCHEMS PRIVATE LIMITED vs UNION OF INDIA
WP/53286/2014ITAT Karnataka
ARAVIND KUMAR
SRI. FATHERAJ SINGHVI vs UNION OF INDIA
WP/41614/2014ITAT Karnataka
ARAVIND KUMAR
ECOLE SOLUTIONS PVT LTD vs UNION OF INDIA
WP/14669/2014ITAT Karnataka
ARAVIND KUMAR
INTERNATIONAL PENTECOSTAL CHURCH OF GOD,CHENNAI vs ITO, NAGERCOIL
ITA 2935/CHNY/2014[-]Status: DisposedITAT Chennai
TOTAL ENVIRONMENT MUSIC FOUNDATION,BANGALORE vs CIT, BANGALORE
ITA 141/BANG/2015[2015-16]Status: DisposedITAT BangaloreAY 2015-16
ITO, MANGALORE vs M/S THE SUMANGALA CREDIT CO-OP SOCIETY LIMITED, BANTWAL
ITA 139/BANG/2015[2009-10]Status: DisposedITAT BangaloreAY 2009-10
ITO, MANGALORE vs OUR LADY OF MILAGRES CHURCH, UDUPI
ITA 138/BANG/2015[2011-12]Status: DisposedITAT BangaloreAY 2011-12
ACIT, BANGALORE vs SHRI. PRASHANTH PRAKASH, BANGALORE
ITA 864/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
SRI AGENCY,BANGALORE vs DCIT, BANGALORE
ITA 744/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
ITO, BANGALORE vs SHRI. MUNIRAJ P., BANGALORE
ITA 616/BANG/2014[2008-09]Status: DisposedITAT BangaloreAY 2008-09
MRS. MUSARATH NAVEED,BANGALORE vs ITO, BANGALORE
ITA 451/BANG/2014[2008-09]Status: DisposedITAT BangaloreAY 2008-09
DCIT, BANGALORE vs M/S VIJAY SAMARAJ HOTELS P. LTD., BANGALORE
ITA 264/BANG/2014[2005-06]Status: DisposedITAT BangaloreAY 2005-06
INCOME TAX OFFICER, WARD-7(1)(1), BANGALORE vs M/S TESTREE SOLUTIONS P LTD, BANGALORE
ITA 1464/BANG/2014[201-11]Status: DisposedITAT Bangalore
TESTREE SOLUTIONS P LTD,BANGALORE vs INCOME TAX OFFICER, WARD-12(2), BANGALORE
ITA 1364/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
WONDERLA HOLIDAYS LTD. vs CIT,
ITA 722/BANG/2013[2008-09]Status: DisposedITAT BangaloreAY 2008-09
ITO, BANGALORE vs M/S PROSPERO REALTY LTD., BANGALORE
ITA 1533/BANG/2013[2006-07]Status: DisposedITAT BangaloreAY 2006-07
ALTERNATIVE FOOD PROCESS PVT. LTD.,BANGALORE vs ACIT, BANGALORE
ITA 1428/BANG/2013[2010-11]Status: DisposedITAT BangaloreAY 2010-11
DCIT vs M/S ALTERNATIVE FOOD PROCESS PVT. LTD.,
ITA 1383/BANG/2013[2010-11]Status: DisposedITAT BangaloreAY 2010-11
M/S AT & T GLOBAL BUSINESS INDIA PVT. LTD. vs I.T.O.,
ITA 1604/BANG/2012[2008-09]Status: DisposedITAT BangaloreAY 2008-09
ITO, BANGALORE vs M/S SUNQUEST INFORMATION SYSTEMS P. LTD., BANGALORE
ITA 1302/BANG/2011[2005-06]Status: DisposedITAT BangaloreAY 2005-06
BROADCOM COMMUNICATIONS TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1276/BANG/2011[2007-08]Status: DisposedITAT BangaloreAY 2007-08
LSI TECHNOLOGIES INDIA PRIVATE LIMITED,BANGALORE vs ITO, BANGALORE
ITA 1224/BANG/2011[2007-08]Status: DisposedITAT BangaloreAY 2007-08
BROADCOM INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1164/BANG/2011[2007-08]Status: DisposedITAT BangaloreAY 2007-08