Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
M/S MAGANUR BUILDERS,DAVANGERE vs ITO, DAVANGERE
ITA 537/BANG/2010[1999-00]Status: DisposedITAT BangaloreAY 1999-00
THE COMMISSIONER OF INCOME TAX vs SHRI DINESH D RANKA
ITA/75/2009ITAT Karnataka
ARAVIND KUMAR,MOHAN M. SHANTANAGOUDAR
THE STATE OF KARNATAKA vs EICHER MOTORS LTD
WA/6168/2010ITAT Karnataka
ARAVIND KUMAR,PRADEEP SINGH YERUR
THE COMMISSIONER OF INCOME TAX vs M/S CRANE SOFTWARE INTERNATIONAL LTD.,
ITA/432/2009ITAT Karnataka
ARAVIND KUMAR,MOHAN M. SHANTANAGOUDAR
ASST.C.I.T., MANGALORE vs M/S BOLA RAGJHAVENDRA K`AMATH & SONS, KARKALA
ITA 37/BANG/2015[2011-12]Status: DisposedITAT BangaloreAY 2011-12
ASST.C.I.T., MANGALORE vs M/S BOLA SURENDRA KAMATH & SONS, KARKALA
ITA 36/BANG/2015[2011-12]Status: DisposedITAT BangaloreAY 2011-12
ASST. C.I.T., MANGALORE vs M/S BOLA RAGHAVENDRA KAMATH & SONS, KARKALA
ITA 26/BANG/2015[2011-12]Status: DisposedITAT BangaloreAY 2011-12
THE MYSORE SUGAR CO. LTD. vs ACIT,
ITA 1835/BANG/2013[2009-10]Status: DisposedITAT BangaloreAY 2009-10
THE MYSORE SUGAR CO. LTD. vs ACIT,
ITA 1834/BANG/2013[2007-08]Status: DisposedITAT BangaloreAY 2007-08
WEIR BDK VALVES vs THE ASSISTANT COMMISSIONER OF
WP/72328/2012ITAT Karnataka
B.MANOHAR
COMMISSIONER OF INCOME TAX vs BADAGABETTU CREDIT CO OPERATIVE SOCIETY LTD
ITA/26/2015ITAT Karnataka
ARAVIND KUMAR,MOHAN M. SHANTANAGOUDAR
THE COMMISSIONER OF INCOME TAX vs M/S. SUBEX LIMITED
ITA/124/2009ITAT Karnataka
ARAVIND KUMAR,MOHAN M. SHANTANAGOUDAR
THE COMMISSIONER OF INCOME TAX vs M/S UNITED BREWEIES LTD
ITA/476/2009ITAT Karnataka
ARAVIND KUMAR,MOHAN M. SHANTANAGOUDAR
THE COMMISSIONER OF INCOME TAX vs M/S UNITED BREWEIRES LTD
ITA/474/2009ITAT Karnataka
ARAVIND KUMAR,MOHAN M. SHANTANAGOUDAR
SHRI. K.P.MADHAVAN NAIR vs THE INCOME TAX OFFICER, WARD 1, KASARAGOD
ITA/19/2015ITAT Kerala
M/S SHUBHANKAR ESTATES PRIVATE LIMITED vs THE SENIOR SUB-REGISTRAR
WP/57385/2013ITAT Karnataka
A.S.BOPANNA
M/S.MANURAL HUDA TRUST, TRIVANDRUM vs THE COMMISSIONER OF INCOME TAX, TRIVANDRUM
ITA/51/2013ITAT Kerala
DCIT, BANGALORE vs M/S SUZLON WIND INTERNATIONAL LTD., BANGALORE
ITA 52/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
ASST.CI.T., MANGALORE vs SRI. K. MOHAMMED ALTHAF, MANGALORE
ITA 43/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
M/S RATNAGIRI IMPEX PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 625/BANG/2014[2006-07]Status: DisposedITAT BangaloreAY 2006-07
DDIT, BANGALORE vs JYOTHY CHARITABLE TRUST, BANGALORE
ITA 522/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
OFFICIAL LIQUIDATOR OF vs THE DEPUTY COMMISSIONER OF INCOME TAX
CA/19/2014ITAT Karnataka
ANAND BYRAREDDY
ACE MANUFACTURING SYSTEMS LIMITED vs THE ADDL. COMMISSIONER OF INCOME-TAX
ITA/793/2009ITAT Karnataka
ARAVIND KUMAR,MOHAN M. SHANTANAGOUDAR
THE COMMISSIONER OF INCOME TAX vs HASSAN HAJEE & CO
ITA/450/2009ITAT Karnataka
ARAVIND KUMAR,MOHAN M. SHANTANAGOUDAR
THE COMMISIONER OF INCOME-TAX vs M/S FILTREX TECHNOLOGIES P LTD
ITA/398/2014ITAT Karnataka
ARAVIND KUMAR,MOHAN M. SHANTANAGOUDAR
APOORVA EXTRUSION PVT. LTD. vs PR. COMMISIONER OF INCOME TAX,CENTRAL-3
ITA/331/2015ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.K.GAUBA
APOORVA EXTRUSION PVT. LTD. vs CENTRAL-3,
ITA/329/2015ITAT Delhi
ASST.C.I.T., HASSAN vs THE CHIKMAGALUR DISTRICT CO-OPERATIVE CENTRAL BANK LIMITED, CHICKMAGALUR
ITA 88/BANG/2015[2007-08]Status: DisposedITAT BangaloreAY 2007-08
ASST. CI.T., BANGALORE vs M/S DENSO KIRLOSKAR INDUSTRIES PVT. LTD., BANGALORE
ITA 81/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
ASST.C.I.T., BANGALORE vs M/S THE KARNATAKA STATE CRICKET ASSOCIATION, BANGALORE
ITA 71/BANG/2015[2008-09]Status: DisposedITAT BangaloreAY 2008-09