Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
SRI. T.D. JAYACHANDRA URS,MYSORE vs ITO, MYSORE
ITA 859/BANG/2014[2004-05]Status: DisposedITAT BangaloreAY 2004-05
M/S SRI. GANESH SHIPPING AGENCY,MANGALORE vs ACIT, MANGALORE
ITA 798/BANG/2014[2007-08]Status: DisposedITAT BangaloreAY 2007-08
M/S SILVER SOFTWARE PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1642/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX, SHIMOGA vs M/S THE URBAN CO.OPERATIVE BANK LTD, SHIMOGA
ITA 1461/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
JOINT COMMISSIONER OF INCOME TAX(LTU), BANGALORE vs M/S STATE BANK OF MYSORE, HEAD OFFICE, BANGALORE
ITA 1115/BANG/2014[2007-08]Status: DisposedITAT BangaloreAY 2007-08
DCIT, BANGALORE vs M/S COCO LATEX EXPORTS PVT. LTD., BANGALORE
ITA 1042/BANG/2014[2007-08]Status: DisposedITAT BangaloreAY 2007-08
ITO, BANGALORE vs M/S SPHERIS INDIA PVT. LTD., BANGALORE
ITA 176/BANG/2012[2005-06]Status: DisposedITAT BangaloreAY 2005-06
M/S METRIC STREAM INFOTECH (INDIA) PVT. LTD.,BANGALORE vs ACIT, BANGALORE
ITA 1317/BANG/2012[2008-09]Status: DisposedITAT BangaloreAY 2008-09
COMMISSIONER OF INCOME TAX -IV vs MIS. GRUP ISM P. LTD.
ITA/325/2014ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.K.GAUBA
COMMISSIONER OF INCOME TAX-IV vs M/S. GRUP ISM P. LTD.
ITA-325/2014ITAT Delhi
M/S.APPOLLO TYRES LTD vs THE DEPUTY COMMISSIONER OF INCOME-TAX,CIRCLE-1(1)
ITA/30/2013ITAT Kerala
GTN INDUSTRIES LTD. vs THE DEPUTY COMMISSIONER OF INCOME TAX
ITA/11/2013ITAT Kerala
THE COMMISSIONER OF INCOME TAX vs THE STATE FARMING CORPORATION OF KERALA LTD
ITA/132/2012ITAT Kerala
OLAM EXPORTS (INDIA) LTD. vs THE ASSISTANT COMMISSIONER OF INCOME-TAX
ITA/19/2013ITAT Kerala
BUSINESS JETS INDIA PRIVATE LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 930/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
GRK REDDY,CHENNAI vs ACIT, CHENNAI
ITA 2914/CHNY/2014[2009-10]Status: DisposedITAT ChennaiAY 2009-10
COMMISSIONER OF INCOME TAX II vs M/S VIJAY BHARAT CIGARETTE STORE
ITA/247/2011ITAT Punjab & Haryana
MR. JUSTICE A.B. CHAUDHARI,MR. JUSTICE M.M. AGGARWAL
COMMISSIONER OF INCOME TAX-1 CHANDIGARH vs M/S DSM ANTI INFECTIVES INDIA LTD (NOW DSM SINOCHEM PHARMACEUTICALS INDIA PVT LTD)
ITA/117/2014ITAT Punjab & Haryana
MR. JUSTICE A.B. CHAUDHARI,MR. JUSTICE M.M. AGGARWAL
COMMISSIONER OF INCOME TAX-1 CHANDIGARH vs M/S DSM ANTI INFECTIVES INDIA LTD (NOW DSM SINOCHEM PHARMACEUTICALS INDIA PVT LTD)
ITA/116/2014ITAT Punjab & Haryana
MR. JUSTICE M.M. AGGARWAL,MR. JUSTICE A.B. CHAUDHARI
MIL CONTROLS LTD vs THE ADDL.COMMISSIONER OF INCOME TAX RANGE 1,KOCHI
ITA/87/2015ITAT Kerala
TRISHUL CONCRETE PRODUCTS LTD.,CHENNAI vs ACIT, CHENNAI
ITA 1449/CHNY/2014[2009-10]Status: DisposedITAT ChennaiAY 2009-10
DIRECTOR OF INCOME TAX DELHI vs M/S LUFTHANSA CARGO INDIA P .
ITA/95/2005ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.K.GAUBA
DIRECTOR OF INCOME TAX DELHI vs M/S LUFTHANSA CARGO INDIA P .
ITA - 95 / 2005ITAT Delhi
COMMISSIONER OF INCOME TAX (C)-I vs SHRI SURESH NANDA
ITA/715/2014ITAT Delhi
K.MOORTHY,CHENNAI vs ITO, RAMANATHAPURAM
ITA 607/CHNY/2015[2005-2006]Status: DisposedITAT ChennaiAY 2005-2006
P.RAMESH BABU,CHENNAI vs DCIT, CHENNAI
ITA 601/CHNY/2015[2006-07]Status: DisposedITAT ChennaiAY 2006-07
M/S ABHILASH SOFTWARE & DEVELOPMENT CENTRE,BANGALORE vs ITO, BANGALORE
ITA 710/BANG/2014[2005-06]Status: DisposedITAT BangaloreAY 2005-06
M/S MANIPAL PRAKASHAN LIMITED,MANIPAL vs ACIT, UDUPI
ITA 602/BANG/2014[2011-12]Status: DisposedITAT BangaloreAY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE vs M/S TIMKEN INDIA MANUFACTURING P LTD, BANGALORE
ITA 1632/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
DCIT vs M/S MINITECHS AEROTOOLS PVT. LTD.,
ITA 1228/BANG/2013[2007-08]Status: DisposedITAT BangaloreAY 2007-08