Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
ACIT vs M/S PRASANNA DEVELOPERS,
ITA 1016/BANG/2013[2010-11]Status: DisposedITAT BangaloreAY 2010-11
E4E BUSINESS SOLUTIONS INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 819/BANG/2011[2007-08]Status: DisposedITAT BangaloreAY 2007-08
MRS. SUVINA KRUPAL,SOMWARPET vs ITO, MADIKERI
ITA 585/BANG/2011[2005-06]Status: DisposedITAT BangaloreAY 2005-06
MR. M.L. KRUPAL (HUF),SOMWARPET vs ITO, MADIKERI
ITA 584/BANG/2011[2006-07]Status: DisposedITAT BangaloreAY 2006-07
M/S. TESCO HINDUSTAN SERVICE CENTRE PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 1317/BANG/2010[2006-07]Status: DisposedITAT BangaloreAY 2006-07
SHUBH LAXMI BUILDCON PVT. LTD vs ASSI. COMMISSIONER OF INCOME TAX and ANR
CW/5978/2014ITAT Rajasthan
AKASH JAIN vs ASSI. COMMISSIONER OF INCOME TAX and ANR
CW/6452/2014ITAT Rajasthan
SHUBH LAXMI BUILDCON PVT. LTD vs ASSI. COMMISSIONER OF INCOME TAX and ANR
CW/5477/2014ITAT Rajasthan
DALIP SINGH vs INCOME TAX OFFICER , MUKTSAR
ITA/284/2014ITAT Punjab & Haryana
UMA REDDY,CHENNAI vs ITO, CHENNAI
ITA 2971/CHNY/2014[2008-09]Status: DisposedITAT ChennaiAY 2008-09
CRECENT MARINE VENTURES LTD.,CHENNAI vs ACIT, CHENNAI
ITA 1110/CHNY/2014[2003-04]Status: DisposedITAT ChennaiAY 2003-04
DCIT, CHENNAI vs V.V.D.MURALI, CHETTUR
ITA 84/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
SECOVA ESERVICES PVT LTD.,CHENNAI vs DCIT, CHENNAI
ITA 558/CHNY/2015[2011-12]Status: DisposedITAT ChennaiAY 2011-12
GNANASELVI UDAYAKUMAR,CHENNAI vs JCIT, CHENNAI
ITA 326/CHNY/2015[2009-10]Status: DisposedITAT ChennaiAY 2009-10
C.R.SELVARAJ,SALEM vs ITO, NAMAKKAL
ITA 100/CHNY/2015[2011-12]Status: DisposedITAT ChennaiAY 2011-12
RIFAH SHOES PVT. LTD.,CHENNAI vs ACIT, CHENNAI
ITA 1017/CHNY/2014[2010-2011]Status: DisposedITAT ChennaiAY 2010-2011
INFRASTRUCTUE DEVELOPMENT FINANCE COMPANY LIMITED,CHENNAI vs ACIT, CHENNAI
ITA 1197/CHNY/2012[2007-08]Status: DisposedITAT ChennaiAY 2007-08
DCIT, BANGALORE vs M/S STUMPP SCHUELE & SOMAPPA PVT. LTD., BANGALORE
ITA 749/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
SMT BHARATHI NARAYAN,BANGALORE vs INCOME TAX OFFICER, WARD-4(4), BANGALORE
ITA 1103/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
COMMISSIONER OF INCOME TAX-14 vs ANIL ARORA
ITA/340/2015ITAT Delhi
COMMISSIONER OF INCOME TAX (CENTRAL) LUDHIANA vs PARMINDER SINGH
ITA/365/2013ITAT Punjab & Haryana
MR. JUSTICE M.M. AGGARWAL,MR. JUSTICE A.B. CHAUDHARI
M/S.CLASSIC CONCEPTS HOMES INDIA PVT. LTD vs THE COMMISSIONER OF INCOME TAX ERNAKULAM
ITA/90/2015ITAT Kerala
A M ABOOBACKER vs THE INCOME TAX OFFICER, WARD 2,ERNAKULAM
ITA/94/2015ITAT Kerala
COMMISSIONER OF INCOME TAX DELHI CENTRAL-III vs VISHAN DAS
ITA/404/2013ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.K.GAUBA
COMMISSIONER OF INCOME TAX-V vs QUALCOMM INDIA PVT.LTD.
ITA/928/2007ITAT Delhi
COMMISSIONER OF INCOME TAX-1 vs ST. VASWANI EDUCATION SOCIETY
ITA/60/2015ITAT Delhi
PR. COMMISSIONER OFINCOME TAX -3 vs FORTUNE TECHNOCOMPS (P) LIMITED
ITA - 313 / 2015ITAT Delhi
M/S B. J. SERVICES COMPANY MIDDLE EAST LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX OSD RANGE-I
ITA/1/2010ITAT Uttarakhand
COMMISSIONER OF INCOME TAX FARIDABAD vs M/S CARRIER AIR-CONDITIONING AND REFRIGERATION
ITA/434/2014ITAT Punjab & Haryana
THE LIQUIDATOR POLYMERLAND INDIA P.LTD. vs THE DEPUTY COMMISSIONER OF INCOME TAX
ITA - 268 / 2008ITAT Delhi