Recent Judgments

Latest ITAT tax tribunal orders across all benches.(357,294 total)

THE LIQUIDATOR POLYMERLAND INDIA P.LTD vs THE DEPUTY COMMISSIONER OF INCOME TAX

ITA/268/2008ITAT Delhi
19/5/2015

THE COMMISSIONER OF INCOME TAX-II vs N.J. STEELS PVT. LTD.

ITA/194/2014ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.K.GAUBA

18/5/2015

THE COMMISSIONER OF INCOME TAX-II vs N.J. STEELS PVT. LTD

ITA/192/2014ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.K.GAUBA

18/5/2015

THE COMMISSIONER OF INCOME TAX-II vs N.J. STEELS PVT. LTD.

ITA/193/2014ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.K.GAUBA

18/5/2015

DIRECTOR OF INCOME TAX -I vs ERICSSON AB

ITA/265/2014ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.K.GAUBA

18/5/2015

COMMISSIONER OF INCOME TAX DEL vs M.M.AQUA TECHNOLOGIES LTD.

ITA/110/2005ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.K.GAUBA

18/5/2015

THE COMMISSIONER OF INCOME TAX-II vs N.J. STEELS PVT. LTD.

ITA/197/2014ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.K.GAUBA

18/5/2015

DIRECTOR OF INCOME TAX -I vs ERICSSON AB

ITA/261/2014ITAT Delhi
18/5/2015

COMMR. OF INCOME TAX-I, CHD. vs USHA SABOO

ITA/557/2006ITAT Punjab & Haryana
15/5/2015

COMMISSIONER OF INCOME TAX-19 MUMBAI. vs M/S. SARKAR BUILDERS

CIVIL APPEAL No. 4476/2015ITAT SC

2 Judges

15/5/2015

SESHASAYEE PAPER & BOARDS LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 1812/2005ITAT SC

2 Judges

15/5/2015

C.I.T MUMBAI vs M/S SARKAR BUILDERS

C.A. No.-004476-004476 - 2015ITAT SC

A.K. SIKRI ROHINTON FALI NARIMAN

15/5/2015

V.RAMAKRISHNA CHARITABLE TRUST,CHENNAI vs DDIT, CHENNAI

ITA 92/CHNY/2015[2011-12]Status: DisposedITAT ChennaiAY 2011-12
15/5/2015

DCIT, CHENNAI vs GWL PROPERTIES LIMITED, CHENNAI

ITA 79/CHNY/2015[2005-06]Status: DisposedITAT ChennaiAY 2005-06
15/5/2015

R.VASANTHI,SALEM vs DCIT, SALEM

ITA 282/CHNY/2014[2009-10]Status: DisposedITAT ChennaiAY 2009-10
15/5/2015

S.KRISHNAN,CHENNAI vs DDIT, CHENNAI

ITA 2075/CHNY/2014[2006-07]Status: DisposedITAT ChennaiAY 2006-07
15/5/2015

TROPICAL AGRO SYSTEM (INDIA) PVT. LTD.,CHENNAI vs JCIT, CHENNAI

ITA 1681/CHNY/2014[2009-10]Status: DisposedITAT ChennaiAY 2009-10
15/5/2015

B.JENSON THANARAJ,CHENNAI vs ACIT, CHENNAI

ITA 1232/CHNY/2014[2010-11]Status: DisposedITAT ChennaiAY 2010-11
15/5/2015

THE WILLINGDON CHARITABLE TRUST,CHENNAI vs DIT, CHENNAI

ITA 1044/CHNY/2014[2009-10]Status: DisposedITAT ChennaiAY 2009-10
15/5/2015

GWL PROPERTIES LTD.,CHENNAI vs ITO, CHENNAI

ITA 409/CHNY/2013[2005-06]Status: DisposedITAT ChennaiAY 2005-06
15/5/2015

ITO, CHENNAI vs A.P.RAJMOHAN, CHENNAI

ITA 1495/CHNY/2013[2009-10]Status: DisposedITAT ChennaiAY 2009-10
15/5/2015

ITO, CHENNAI vs A.V.GOPALAKRISHNAN, CHENNAI

ITA 1494/CHNY/2013[2009-10]Status: DisposedITAT ChennaiAY 2009-10
15/5/2015

ITO, CHENNAI vs P.MADAN MOHAN, CHENNAI

ITA 1493/CHNY/2013[2009-10]Status: DisposedITAT ChennaiAY 2009-10
15/5/2015

ITO, CHENNAI vs A.M.VIJAYARANGAM, CHENNAI

ITA 1397/CHNY/2013[2009-10]Status: DisposedITAT ChennaiAY 2009-10
15/5/2015

ITO, CHENNAI vs P.A.SARALA, CHENNAI

ITA 1396/CHNY/2013[2009-10]Status: DisposedITAT ChennaiAY 2009-10
15/5/2015

ACIT, TRICHY vs SHRI S.P.CHOCKALINGAM, ARANTHANGI

ITA 1208/CHNY/2011[1999-2000]Status: DisposedITAT ChennaiAY 1999-2000
15/5/2015

ACIT, TRICHY vs SHRI S.P.CHOCKALINGAM, ARANTHANGI

ITA 1207/CHNY/2011[1998-99]Status: DisposedITAT ChennaiAY 1998-99
15/5/2015

ITO, THENI vs R.ALAGESAN, THENI

ITA 324/CHNY/2015[2011-12]Status: DisposedITAT ChennaiAY 2011-12
15/5/2015

P.SRINIVASAN,SALEM vs ITO, SALEM

ITA 986/CHNY/2014[2009-10]Status: DisposedITAT ChennaiAY 2009-10
15/5/2015

DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE vs NUANCE TRANSCRIPTION SERVICES I P L:TD, BANGALORE

ITA 1635/BANG/2014[2005-06]Status: DisposedITAT BangaloreAY 2005-06
15/5/2015