R.VASANTHI,SALEM vs. DCIT, SALEM
ITA 282/CHNY/2014Status: DisposedITAT Chennai15 May 2015AY 2009-101 pages
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Income Tax Appellate Tribunal, “D” BENCH, CHENNAI
Before: SHRI CHANDRA POOJARI & SHRI CHALLA NAGENDRA PRASAD
For Appellant: Shri. T.S. Lakshmi
For Respondent: Shri. N. Madhavan, IRS, JCIT
Pronounced: 15.05.2015
आदेश / O R D E R
PER CHANDRA POOJARI, ACCOUNTANT MEMBER This appeal by assessee is directed against the order of the Commissioner of Income Tax (Appeals), Salem, dated 31.12.2013 for the assessment year 2009-2010.
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