Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
I.T.O., MANGALORE vs M/S POST & BSNL EMPLOYEES CO-OPERATIVE SOCIETY LTD., MANGALORE
ITA 1619/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
IRCON INTERNATIONAL LTD vs DEPUTY COMMISSIONER OF INCOME TAX
ITA/37/2000ITAT Delhi
COMMISSIONER OF INCOME TAX FARIDABAD vs M/S GURUNANAK ENGINEERING SERVICES
ITA/406/2014ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX FARIDABAD vs M/S GURUNANAK ENGINEERING SERVICES
ITA/367/2014ITAT Punjab & Haryana
MR. JUSTICE M.M. AGGARWAL,MR. JUSTICE A.B. CHAUDHARI
PR. COMMISSIONER OF INCOME TAX (CENTRAL) vs M/S S.R. FERRO ALLOYS
WP/4589/2015ITAT Madhya Pradesh
JOSHI TECHNOLOGIES INTERNATIONAL INC. vs UNION OF INDIA & ORS.
CIVIL APPEAL No. 6929/2012ITAT SC
2 Judges
MIS. DHARAMPAL SATYAPAL LTD. vs DEPUTY COMMISSIONER OF CENTRAL EXCISE, GAUHATI & ORS.
CIVIL APPEAL No. 4458/2015ITAT SC
2 Judges
DAIVAJNA CREDIT CO-OPERATIVE SOCIETY LTD.,MANGALORE vs CIT, MANGALORE
ITA 686/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE vs M/S SLK SOFTWARE SERVICES P LTD, BANGALORE
ITA 1459/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
SRI. E. KRISHNAPPA vs ACIT, BANGALORE
ITA 325/BANG/2013[2007-08]Status: DisposedITAT BangaloreAY 2007-08
M/S POORNIMA CARGO MOVERS,MANGALORE vs ITO, BANGALORE
ITA 1327/BANG/2013[2006-07]Status: DisposedITAT BangaloreAY 2006-07
ITO vs SMT. KAMALA S. KANDHAI,
ITA 1321/BANG/2013[2004-05]Status: DisposedITAT BangaloreAY 2004-05
IBM INDIA PRIVATE LIMITED,BANGALORE vs ITO, BANGALORE
ITA 749/BANG/2012[2006-07]Status: DisposedITAT BangaloreAY 2006-07
IBM INDIA PVT. LTD. vs I.T.O. (TDS), BANGALORE
ITA 1588/BANG/2012[2006-07]Status: DisposedITAT BangaloreAY 2006-07
ITO, BANGALORE vs M/S SUPRAJA SOUHARDA CREDIT CO-OP LTD.,
ITA 1575/BANG/2012[2009-10]Status: DisposedITAT BangaloreAY 2009-10
SONUS NETWORKS INDIA PRIVATE LIMITED,BANGALORE vs ACIT, BANGALORE
ITA 1567/BANG/2012[2008-09]Status: DisposedITAT BangaloreAY 2008-09
M/S SUPRAJA SOUHARDA CREDIT CO-OP LTD.,BANGALORE vs ITO, BANGALORE
ITA 1465/BANG/2012[2009-10]Status: DisposedITAT BangaloreAY 2009-10
SANYO INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1195/BANG/2011[2007-08]Status: DisposedITAT BangaloreAY 2007-08
MINDTECK (INDIA) LIMITED,BANGALORE vs ITO, BANGALORE
ITA 1082/BANG/2011[2007-08]Status: DisposedITAT BangaloreAY 2007-08
M/S. ABB LTD.,BANGALORE vs THE ADDL. CIT, BANGALORE
ITA 1281/BANG/2010[1997-98]Status: DisposedITAT BangaloreAY 1997-98
EICHER GOODEARTH LTD. vs THE CIT
ITA - 54 / 2000ITAT Delhi
M/S. TATA CHEMICALS LTD. vs COMMNR. OF CUSTOMS(PREVENTIVE)JAMNAGAR
C.A. No.-007439-007440 - 2004ITAT SC
COMMISSIONER OF CENTRAL EXCISE HYDERABAD vs M/S SARVOTHAM CARE LIMITED
C.A. No.-004480-004480 - 2005ITAT SC
M/S. TATA CHEMICALS LTD. vs COMMNR. OF CUSTOMS(PREVENTIVE)JAMNAGAR
C.A. No.-007439-007440 - 2004ITAT A.K. SIKRI
ROHINTON FALI NARIMAN
COMMISSIONER OF CENTRAL EXCISE HYDERABAD vs M/S SARVOTHAM CARE LIMITED
C.A. No.-004480-004480 - 2005ITAT A.K. SIKRI
ROHINTON FALI NARIMAN
COMMISSIONER OF INCOME TAX vs RAM KISHAN KULWANT RAI CHARITABLE TRUST
ITA/1312/2010ITAT Delhi
EICHER GOODEARTH LTD vs THE CIT
ITA/54/2000ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs M/S KISHORI LAL LOOMBA @ SONS
ITA/109/2012ITAT Madhya Pradesh
M/S KRISHAN KUMAR SUD vs COMMISSIONER OF INCOME TAX-II AAYAKAR BHAWAN AMRITSAR
ITA/267/2014ITAT Punjab & Haryana
DIRECTOR GENERAL OF INCOME TAX (INVESTIGATION) PUNE & ORS. vs M/S. SPACEWOOD FURNISHERS PVT. LTD. & ORS.
CIVIL APPEAL No. 4394/2015ITAT SC
2 Judges
