Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,292 total)
COMMISSIONER OF CENTRAL EXCISE,VADODARA vs INDIAN PETROCHEMICALS CORPN.LTD
C.A. No.-003623-003624 - 2005ITAT SC
THE COMMISSIONER OF INCOME TAX (TDS), vs M/S. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED,
ITXA/336/2013ITAT Bombay
HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI, HON'BLE SHRI JUSTICE A. K. MENON
THE COMMISSIONER OF INCOME TAX - LTU vs M/S EVEREST KENTO CYLINDERS LTD.
ITXA/1165/2013ITAT Bombay
HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI, HON'BLE SHRI JUSTICE A. K. MENON
M/S. MAN INDUSTRIES (INDIA) LTD. vs COMMNR. OF CENTRAL EXCISE, INDORE
C.A. No.-002830-002830 - 2005ITAT SC
M/S. MAN INDUSTRIES (INDIA) LTD. vs COMMNR. OF CENTRAL EXCISE, INDORE
C.A. No.-002830-002830 - 2005ITAT A.K. SIKRI
ROHINTON FALI NARIMAN
SESA GOA LTD., PANAJI GOA. vs THE COMMISSIONER OF INCOME TAX, PANAJI GOA.
TXA/53/2006ITAT Bombay
BANASKANTHA DISTRICT CO-OP. MILK PRODUCERS UNION LTD vs ASSISTANT COMMISSIONER OF INCOME TAX
SCA/7814/2015ITAT Gujarat
NESTLE INDIA LIMITED vs DEPUTY COMMISSIONER OF COMMERCIAL TAX
SCA/5750/2014ITAT Gujarat
COMMISSIONER OF INCOME TAX, KERALA vs M/S. TRAVANCORE SUGAR AND CHEMICALS LTD.
CIVIL APPEAL No. 2558/2005ITAT SC
2 Judges
COMMNR. OF INCOME TAX, KERALA vs M/S. TRAVANCORE SUGARS & CHEMICALS LTD
C.A. No.-002558-002558 - 2005ITAT SC
M/S. SERVO-MED INDUSTRIES PVT. LTD. vs COMMNR. OF CENTRAL EXCISE, MUMBAI
C.A. No.-000583-000583 - 2005ITAT SC
COMMNR. OF INCOME TAX, KERALA vs M/S. TRAVANCORE SUGARS & CHEMICALS LTD
C.A. No.-002558-002558 - 2005ITAT A.K. SIKRI
ROHINTON FALI NARIMAN
M/S. SERVO-MED INDUSTRIES PVT. LTD. vs COMMNR. OF CENTRAL EXCISE, MUMBAI
C.A. No.-000583-000583 - 2005ITAT A.K. SIKRI
ROHINTON FALI NARIMAN
COMMISIONER OF INCOME TAX-20 vs SUNIT SHAH & SONS
ITA/304/2015ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.K.GAUBA
COMMISSIONER OF INCOME TAX-20 vs SUNIT SHAH & SONS
ITA/302/2015ITAT Delhi
THE C.I.T.B.C-III. vs M/S.RUPAM PICTURES P.LTD.
ITR/312/1998ITAT Bombay
HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI, HON'BLE SHRI JUSTICE A. K. MENON
PARESHBHAI HASMUKHBHAI THAKKAR vs ASSISTANT COMMISSIONER OF INCOME TAX
SCA/3806/2015ITAT Gujarat
COMMISSIONER OF INCOME TAX PATIALA vs M/S HERO CYCLE LTD
ITA/29/2015ITAT Punjab & Haryana
MR. JUSTICE M.M. AGGARWAL,MR. JUSTICE A.B. CHAUDHARI
THE COMMISSIONER OF INCOME TAX-I CHANDIGARH vs SRI GURU GORAKH NATH CHARITABLE EDUCATIONAL SOCIETY ROPAR
ITA/336/2013ITAT Punjab & Haryana
M/S. COAL HANDLERS PVT. LTD. vs COMMNR. OF CENTRAL EXCISE, KOLKATA
C.A. No.-007215-007215 - 2004ITAT SC
M/S. SECURE METERS LTD. vs COMMNR. OF CUSTOMS, NEW DELHI
C.A. No.-007526-007526 - 2004ITAT SC
M/S. B.P.L. LTD. vs COMMNR. OF CENTRAL EXCISE, CALICUT
C.A. No.-005523-005523 - 2004ITAT SC
M/S. COAL HANDLERS PVT. LTD. vs COMMNR. OF CENTRAL EXCISE, KOLKATA
C.A. No.-007215-007215 - 2004ITAT A.K. SIKRI
ROHINTON FALI NARIMAN
M/S. SECURE METERS LTD. vs COMMNR. OF CUSTOMS, NEW DELHI
C.A. No.-007526-007526 - 2004ITAT A.K. SIKRI
ROHINTON FALI NARIMAN
M/S. B.P.L. LTD. vs COMMNR. OF CENTRAL EXCISE, CALICUT
C.A. No.-005523-005523 - 2004ITAT A.K. SIKRI
ROHINTON FALI NARIMAN
COMMISSIONER OF INCOME TAX CENTRAL –II vs M/S NAVBHARAT EXPORT
ITA/221/2013ITAT Delhi
COMMISSIONER OF INCOME TAX-8 vs SUMITOMO CORPORATION INDIA PVT. LTD
ITA/83/2015ITAT Delhi
COMMISSIONER OF INCOME TAX CENTRAL –II vs M/S NAVBHARAT EXPORT
ITA/212/2013ITAT Delhi
VARINDER KUMAR SOOD vs COMMISSIONER OF INCOME TAX-II JALANDHAR
ITA/280/2014ITAT Punjab & Haryana
C.I.T. UDAIPUR vs THE UDAIPUR CENTRAL CO-OPERATIVE BANK LT
ITA/105/2013ITAT Rajasthan
