Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,271 total)
COMMISSIONER OF INCOME TAX vs VISHISHTH CHAY VYAPAR LTD
ITA/1106/2010ITAT Delhi
DIRECTOR OF INCOME TAX (IT) -I vs A.P.MOLLER MAERSK A/S
ITXA/1306/2013ITAT Bombay
HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI, HON'BLE SHRI JUSTICE A. K. MENON
DIRECTOR OF INCOME (IT) - II, vs M/S. B4U INTERNATIONAL HOLDINGS LTD., C/O. B4U INTERNATIONAL HOLDINGS NETWORK (1) (P) LTD.,
ITXA/1274/2013ITAT Bombay
HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI, HON'BLE SHRI JUSTICE A. K. MENON
ADANI EXPORTS vs INCOME TAX OFFICER
SCA/2120/2015ITAT Gujarat
COMMISSIONER OF INCOME TAX GURGAON vs M/S SUN LIFE INDIA SERVICE PVT LTD
ITA/432/2014ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX RAJKOT-III vs RAJ TEA TRADERS
TAXAP/1226/2006ITAT Gujarat
COMMISSIONER OF INCOME TAX RAJKOT-III vs GUJARAT CERAMIC TILES
TAXAP/1227/2006ITAT Gujarat
COMMISSIONER OF INCOME TAX-I LUDHIANA vs AMRIK SINGH PROP. M/S NEXO PRODUCTS (INDIA)
ITA/347/2013ITAT Punjab & Haryana
PRADIP NANJEE GALA vs SALES TAX OFFICER
C.A. No.-004542-004542 - 2007ITAT SC
H.L. DATTU S.A. BOBDE ARUN MISHRA
N.PALANIVELU,CHENNAI vs ITO, SALEM
ITA 618/CHNY/2015[2009-10]Status: DisposedITAT ChennaiAY 2009-10
ACE ENGINEERS,COIMBATORE vs ITO, COIMBATORE
ITA 56/CHNY/2015[2012-13]Status: DisposedITAT ChennaiAY 2012-13
SHRI MALLIKARJUN S/O VEERAPPA BALLARY vs THE UNION OF INDIA AND ORS
WP/207324/2014ITAT Karnataka
RAVI MALIMATH
BCV DEVELOPERS PRIVATE LIMITED
COP/129/2014ITAT Karnataka
VINEET KOTHARI
M/S. ESCORTS LTD. vs COMMNR. OF CENTRAL EXCISE, FARIDABAD
C.A. No.-006561-006561 - 2004ITAT SC
M/S. ESCORTS LTD. vs COMMNR. OF CENTRAL EXCISE, FARIDABAD
C.A. No.-006561-006561 - 2004ITAT A.K. SIKRI
ROHINTON FALI NARIMAN
GUJARAT STATE LAND DEVELOPMENT CORPORATION LTD vs DEPUTY COMMISSIONER OF INCOME TAX
SCA/5003/2015ITAT Gujarat
RAMANBHAI C PRAJAPATI vs DY. COMMISSIONER OF INCOME TAX
TAXAP/70/2015ITAT Gujarat
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA
RAMESH D PRAJAPATI vs DY. COMMISSIONER OF INCOME TAX
TAXAP/69/2015ITAT Gujarat
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA
RAMESH D PRAJAPATI vs DY. COMMISSIONER OF INCOME TAX
TAXAP/68/2015ITAT Gujarat
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA
HASMUKHBHAI R PRAJAPATI vs ASST. COMMISSIONER OF INCOME TAX
TAXAP/66/2015ITAT Gujarat
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA
RAMESH C PRAJAPATI vs DY. COMMISSIONER OF INCOME TAX
TAXAP/65/2015ITAT Gujarat
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA
RAMESH C PRAJAPATI vs DY. COMMISSIONER OF INCOME TAX
TAXAP/64/2015ITAT Gujarat
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA
HASMUKHBHAI R PRAJAPATI vs ASST. COMMISSIONER OF INCOME TAX
TAXAP/67/2015ITAT Gujarat
Commissioner of Income Tax-II, vs M/s Handum Industries Limited,
ITTA/31/2015ITAT Telangana
SHRI LAL MAHAL LIMITED vs COMMISSIONER OF INCOME TAX
ITA/263/2015ITAT Delhi
PR.COMMISSIONER OF INCOME TAX-08 vs STAUNCH MARKETING PVT. LTD
ITA/935/2015ITAT Delhi
M.P. State Electronics Deve. Ltd vs Dy. Commissioner Of Income Tax
MAIT/22/2001ITAT Madhya Pradesh
Naval Singh Sahkari Shakkar Karkhana vs Asstt. Commissioner Of Income Tax
MAIT/7/2002ITAT Madhya Pradesh
GULMOHAR RESIDENCY vs ASSISTANT COMMISSIONER OF INCOME TAX,
SCA/2121/2015ITAT Gujarat
COMMISSIONER OF INCOME TAX vs M/S UNIQUE BUILDTECH ENG.
ITA/167/2014ITAT Rajasthan
GOVIND MATHUR,JAISHREE THAKUR
