Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,256 total)
C.I.T.CENTRAL,JAIPUR vs M/S SHRI SHAKTI IRON RE-ROLLING MILLS
ITA/91/2012ITAT Rajasthan
GOVIND MATHUR,JAISHREE THAKUR
C.I.T.CENTRAL,JAIPUR vs M/S SHRI SHAKTI IRON RE-ROLLING MILLS
ITA/90/2012ITAT Rajasthan
GOVIND MATHUR,JAISHREE THAKUR
C.I.T.CENTRAL,JAIPUR vs ANANT KUMAR AGARWAL
ITA/78/2012ITAT Rajasthan
GOVIND MATHUR,JAISHREE THAKUR
Commissioner Of Income Tax vs M/S Lila Sons Breweries Ltd.
ITA/73/2012ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE RAJENDRA MENON
Commissioner Of Income Tax vs M/S Lilason Breweries Limited
ITA/195/2010ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE RAJENDRA MENON
COMMISSIONER OF INCOME TAX-II AMRITSAR vs M/S FREEDOM BOARD & PAPER MILLS
ITA/212/2013ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX vs M.B. STOCKHOLDING PVT. LTD.
TAXAP/772/2007ITAT Gujarat
N.GANESAN,MADURAI vs ITO, MADURAI
ITA 453/CHNY/2015[2011-12]Status: DisposedITAT ChennaiAY 2011-12
K.Y. RADHAKRISHNA IYER,BANGALORE vs ITO, BANGALORE
ITA 1490/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
SRI ARUMUGAM vs THE CHAIRMAN
WA/5595/2012ITAT Karnataka
SUBHRO KAMAL MUKHERJEE (CJ),B.V.NAGARATHNA
EMUDHRA LIMITED
COP/23/2015ITAT Karnataka
L.NARAYANA SWAMY
M/S SPARKLE JEWELLERY vs ASSISTANT COMMISSIONER
WP/14173/2015ITAT Karnataka
ARAVIND KUMAR
COMMISSIONER OF INCOME TAX-6 vs MARUBENI INDIA P. LTD.
ITA/94/2015ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.K.GAUBA
NIRLON LTD. vs COMMNR. OF CENTRAL EXCISE, MUMBAI
C.A. No.-007642-007642 - 2004ITAT SC
M/S. K.R.C.D. (I) PVT. LTD. vs COMMNR. OF CENTRAL EXCISE, MUMBAI
C.A. No.-006709-006709 - 2004ITAT SC
COMMNR.,CUSTOMS & CENT.EXCISE AURANGABAD vs M/S. ROOFIT INDUSTRIES LTD
C.A. No.-005541-005541 - 2004ITAT SC
NIRLON LTD. vs COMMNR. OF CENTRAL EXCISE, MUMBAI
C.A. No.-007642-007642 - 2004ITAT A.K. SIKRI
ROHINTON FALI NARIMAN
M/S. K.R.C.D. (I) PVT. LTD. vs COMMNR. OF CENTRAL EXCISE, MUMBAI
C.A. No.-006709-006709 - 2004ITAT A.K. SIKRI
ROHINTON FALI NARIMAN
COMMNR.,CUSTOMS & CENT.EXCISE AURANGABAD vs M/S. ROOFIT INDUSTRIES LTD
C.A. No.-005541-005541 - 2004ITAT A.K. SIKRI
ROHINTON FALI NARIMAN
COMMISSIONER OF INCOME TAX-5 vs JCDECAUX ADVERTISING INDIA (P) LTD.
ITA/241/2015ITAT Delhi
THE COMMISSIONER OF INCOME TAX - III ,THANE vs SUREH L. WADHWA (H.U.F.)
ITXA/1851/2013ITAT Bombay
HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI, HON'BLE SHRI JUSTICE A. K. MENON
THE COMMISSIONER OF INCOME TAX III, THANE vs SHRI SURESH L. WADHWA (H.U.F.)
ITXA/1474/2013ITAT Bombay
HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI, HON'BLE SHRI JUSTICE A. K. MENON
CANON INDIA PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 3(1)
ITA/523/2013ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.K.GAUBA
CANON INDIA PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 3(1)
ITA/520/2013ITAT Delhi
CANON INDIA PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 3(1)
ITA - 523 / 2013ITAT Delhi
CANON INDIA PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 3(1)
ITA - 520 / 2013ITAT Delhi
TRIVEDI CORPORATION PVT. LTD. vs INCOME TAX OFFICER
TAXAP/1098/2007ITAT Gujarat
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA
ASHAPURA ARCADIA LOGISTIC PVT LTD vs STATE OF GUJARAT
LPA/200/2009ITAT Gujarat
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE A.G.URAIZEE
STATE BANK OF PATIALA vs COMMISSIONER OF INCOME TAX AND ANR.
CWP/6765/2013ITAT Punjab & Haryana
PUNJAB STATE POWER CORPORATION LTD. vs COMMISSIONER OF INCOME TAX, PATIALA AND ANOTHER
ITA/421/2014ITAT Punjab & Haryana
