Recent Judgments

Latest ITAT tax tribunal orders across all benches.(357,230 total)

COMMISSIONER OF INCOME TAX-VII vs FATECHAND B MOTWANI

TAXAP/953/2008ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA

17/4/2015

COMMISSIONER OF INCOME TAX-VII vs VISHRAMBHAI K SHAH

TAXAP/952/2008ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA

17/4/2015

COMMISSIONER OF INCOME TAX-VII vs ABDULGANI R SHAIKH

TAXAP/951/2008ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA

17/4/2015

COMMISSIONER OF INCOME TAX-VII vs MANSINGHBHAI DHAYABHAI RANA

TAXAP/849/2008ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA

17/4/2015

COMMISSIONER OF INCOME TAX-VII vs JAYA NARAYANAN

TAXAP/848/2008ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA

17/4/2015

COMMISSIONER OF INCOME TAX-VII vs Y N CHRISTIAN

TAXAP/847/2008ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA

17/4/2015

COMMISSIONER OF INCOME TAX-VII vs PRAVINCHANDRA JAYANTILAL SHAH

TAXAP/845/2008ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA

17/4/2015

COMMISSIONER OF INCOME TAX-VII vs HARISHCHANDRA K BHATIA

TAXAP/844/2008ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA

17/4/2015

COMMISSIONER OF INCOME TAX-VII vs CHANDRAKANT M RATHOD

TAXAP/842/2008ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA

17/4/2015

COMMISSIONER OF INCOME TAX-VII vs JAYANTILAL S DATANIA

TAXAP/840/2008ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA

17/4/2015

COMMISSIONER OF INCOME TAX-VII vs MUKESHKUMAR PREMCHAND ROY

TAXAP/839/2008ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA

17/4/2015

COMMISSIONER OF INCOME TAX-VII vs MADHUSUDAN H BHATT

TAXAP/838/2008ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA

17/4/2015

COMMISSIONER OF INCOME TAX-VII vs NAROTTAMBHAI MANILAL SOLANKI

TAXAP/837/2008ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA

17/4/2015

COMMISSIONER OF INCOME TAX-VII vs MADHUKAR HIRO BHAMBHAI

TAXAP/836/2008ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA

17/4/2015

COMMISSIONER OF INCOME TAX-VII vs PUNAMBHAI KHUSALDAS JADAV

TAXAP/835/2008ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA

17/4/2015

COMMISSIONER OF INCOME TAX-VII vs NATRAJAN S IYER

TAXAP/834/2008ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA

17/4/2015

COMMISSIONER OF INCOME TAX-VII vs SUDHIR P AMBALIA

TAXAP/832/2008ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA

17/4/2015

COMMISSIONER OF INCOME TAX-VII vs ISHWARLAL MANDIYABHAI VASAVA

TAXAP/831/2008ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA

17/4/2015

COMMISSIONER OF INCOME TAX-VII vs JAYANTIKABEN S VYAS

TAXAP/830/2008ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA

17/4/2015

COMMISSIONER OF INCOME TAX-VII vs LATE DHANANJAY R BHATT

TAXAP/829/2008ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA

17/4/2015

COMMISSIONER OF INCOME TAX-VII vs KANTILAL K SOLANKI

TAXAP/828/2008ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA

17/4/2015

COMMISSIONER OF INCOME TAX-VII vs VAZRUDDIN IMAMUDDIN SAIYED

TAXAP/827/2008ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA

17/4/2015

COMMISSIONER OF INCOME TAX-VII vs NATVARLAL K SHARMA

TAXAP/825/2008ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA

17/4/2015

THE COMMMISSIONER OF INCOME-TAX vs M/S A S CHINNASWAMY RAJU

RP/1266/2014ITAT Karnataka

N.KUMAR,RATHNAKALA

17/4/2015

M/S DIFFUSION ENGINEERS LTD vs THE DEPUTY COMMISSIONER OF INCOME TAX

ITA/1010/2008ITAT Karnataka

S.SUJATHA,VINEET SARAN

17/4/2015

THE COMMISSIONER vs M/S KHODAY INDIA PVT LTD

ITA/457/2014ITAT Karnataka

S.SUJATHA,VINEET SARAN

17/4/2015

THE COMMISSIONER OF INCOME TAX vs M/S LM WINDPOWER (INDIA)

ITA/138/2014ITAT Karnataka

S.SUJATHA,VINEET SARAN

17/4/2015

THE COMMISSIONER OF INCOME-TAX vs M/S GIVAUDAN FLAVOURS INDIA PVT LTD.,

ITA/279/2014ITAT Karnataka

S.SUJATHA,VINEET SARAN

17/4/2015

COMMISSIONER OF INCOME TAX-III vs M/S TAVANT TECHNOLOGIES PVT LTD.,

ITA/368/2014ITAT Karnataka

S.SUJATHA,VINEET SARAN

17/4/2015

The Commissioner Of Income Tax vs M/S Venkatesh Beverages Ltd

ITA/24/2012ITAT Madhya Pradesh

HON'BLE SHRI JUSTICE RAJENDRA MENON

16/4/2015