Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,073 total)
M/S. UNITED SPIRITS LTD.,BANGALORE vs ACIT, BANGALORE
ITA 1277/BANG/2010[2007-08]Status: DisposedITAT BangaloreAY 2007-08
North East Securities Ltd, vs The Deputy Commissioner,
ITTA/142/2004ITAT Telangana
A RAMALINGESWARA RAO,DILIP B. BHOSALE
M/s.North East Securities Limited vs Deputy Commissioner,The Income Tax Circle No.IV {3}
ITTA/146/2004ITAT Telangana
A RAMALINGESWARA RAO,DILIP B. BHOSALE
COMMISSIONER OF INCOME TAX vs VALLABHDAS VITHALDAS
ITR/65/1988ITAT Gujarat
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA
COMMISSIONER OF INCOME TAX vs SAVITABEN VALLABHDAS
ITR/66/1988ITAT Gujarat
M/S VISHWA GANIGARA SAMUDAYA TRUST,BANGALORE vs DIRECTOR OF INCOME TAX,(EXEMPTION), BANGALORE
ITA 1271/BANG/2014[]Status: DisposedITAT Bangalore
M/S TELERADIOLOGY SOLUTIONS PVT LTD vs DY.COMMISSIONER OF INCOME TAX
WP/12952/2015ITAT Karnataka
ARAVIND KUMAR
M/S TELERADIOLOGY SOLUTIONS PVT LTD vs DY.COMMISSIONER OF INCOME TAX
WP/12940/2015ITAT Karnataka
ARAVIND KUMAR
KUMARI BHARATI D/O. VENKATESH KULAKARNI vs THE UNION OF INDIA
WP/76299/2013ITAT Karnataka
B.VEERAPPA
M/S TELERADIOLOGY SOLUTIONS PVT LTD vs DY.COMMISSIONER OF INCOME TAX
WP/12941/2015ITAT Karnataka
ARAVIND KUMAR
M/S. OSWAL CHEMICALS & FERTILIZERS LTD. vs COMMNR. OF CENTRAL EXCISE, BOLPUR
C.A. No.-002807-002807 - 2004ITAT SC
M/S. HOLOSTICK INDIA LTD. vs COMMNR. OF CENTRAL EXCISE, NOIDA
C.A. No.-002729-002730 - 2004ITAT SC
M/S. OSWAL CHEMICALS & FERTILIZERS LTD. vs COMMNR. OF CENTRAL EXCISE, BOLPUR
C.A. No.-002807-002807 - 2004ITAT A.K. SIKRI
ROHINTON FALI NARIMAN
M/S. HOLOSTICK INDIA LTD. vs COMMNR. OF CENTRAL EXCISE, NOIDA
C.A. No.-002729-002730 - 2004ITAT A.K. SIKRI
ROHINTON FALI NARIMAN
M/S. ALLIANCE SPACE PVT. LTD. vs THE INCOME TAX OFFICER 6(1)(1)
WP/969/2015ITAT Bombay
HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI, HON'BLE SHRI JUSTICE A. K. MENON
M/S. ALLIANCE SPACE PVT. LTD. vs THE INCOME TAX OFFICER 6(1)(1) AND 4 ORS.
WP/968/2015ITAT Bombay
HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI, HON'BLE SHRI JUSTICE A. K. MENON
KROWN AGRO FOODS PVT. LIMITED vs ASSISTANT COMMISSIONER OF INCOME-TAX CIRCLE 5 (1) NEW DELHI
W.P.(C)-5330/2014ITAT Delhi
CANON INDIA PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(2), NEW DELHI
W.P.(C)-3238/2015ITAT Delhi
COMMISSIONER OF INCOME TAX FARIDABAD vs M/S HEIDELBERG CEMENT INDIA LTD
ITA/436/2014ITAT Punjab & Haryana
MR. JUSTICE M.M. AGGARWAL,MR. JUSTICE JITENDRA CHAUHAN
COMMISSIONER OF INCOMNE TAX FARIDABAD vs M/S MOTOROLA SOLUTIONS INDIA PVT LTD
ITA/416/2014ITAT Punjab & Haryana
MR. JUSTICE M.M. AGGARWAL,MR. JUSTICE JITENDRA CHAUHAN
THE COMMISSIONER OF INCOMETAX vs M/S.SOUTH INDIAN CORPORATION LTD.
ITR/65/1999ITAT Kerala
HONOURABLE MR.JUSTICE K.HARILAL,HONOURABLE MR.JUSTICE THOTTATHIL B.RADHAKRISHNAN
PR. COMMISSIONER OF INCOME TAX AHMEDABAD 3 vs MATRUPRASAD C PANDEY
TAXAP/192/2015ITAT Gujarat
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA
PR. COMMISSIONER OF INCOME TAX AHMEDABAD 3 vs MATRUPRASAD C PANDEY
TAXAP/193/2015ITAT Gujarat
PSN EDUCATIONAL AND CHARITABLE TRUST,NAGERCOIL vs ITO, NAGERCOIL
ITA 385/CHNY/2015[2006-07]Status: DisposedITAT ChennaiAY 2006-07
PADMA VASHI SHEWARAMANI,CHENNAI vs ADIT, CHENNAI
ITA 2281/CHNY/2014[2007-2008]Status: DisposedITAT ChennaiAY 2007-2008
ACIT, CHENNAI vs S & P FOUNDATIONS PVT LTD., CHENNAI
ITA 1883/CHNY/2014[2005-06]Status: DisposedITAT ChennaiAY 2005-06
S.RAJAGOPAL,COIMBATORE vs ITO, COIMBATORE
ITA 1647/CHNY/2014[2009-10]Status: DisposedITAT ChennaiAY 2009-10
SANYO INDIA PVT. LTD. vs D.C.I.T.,
ITA 224/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
M/S KALPATHARU WINES,BELLARY vs INCOME TAX OFFICER, WARD-2, BELLARY
ITA 1184/BANG/2014[2006-07]Status: DisposedITAT BangaloreAY 2006-07
ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE vs DR. HAJJAJI KRISHNAMURTHY ANAND, BANGALORE
ITA 1153/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
