Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,073 total)
M/S SARTORIOUS MECHTRONICS INDIA (P) LTD. vs DCIT,
ITA 982/BANG/2013[2001-02]Status: DisposedITAT BangaloreAY 2001-02
M/S CHAITANYA PROPERTIES PRIVATE LIMITED,BANGALORE vs JCIT, BANGALORE
ITA 52/BANG/2013[2009-10]Status: DisposedITAT BangaloreAY 2009-10
DCIT vs M/S CHAITANYA PROPERTIES PVT. LTD.,
ITA 125/BANG/2013[2009-10]Status: DisposedITAT BangaloreAY 2009-10
ITO, BANGALORE vs M/S GOOD RICH AEROSPACE SERVICES PVT. LTD., BANGALORE
ITA 594/BANG/2012[2007-08]Status: DisposedITAT BangaloreAY 2007-08
ACIT, BANGALORE vs SYMBOL TECHNOLOGIES INDIA PVT. LTD., BANGALORE
ITA 391/BANG/2012[2005-06]Status: DisposedITAT BangaloreAY 2005-06
M/S SYMBOL TECHNOLOGIES INDIA PRIVATE LIMITED,BANGALORE vs ACIT, BANGALORE
ITA 296/BANG/2012[2005-06]Status: DisposedITAT BangaloreAY 2005-06
M/S CYPRESS SEMICONDUCTOR TECHNOLOGY INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1167/BANG/2010[2006-07]Status: DisposedITAT BangaloreAY 2006-07
THE COMMISSIONER OF INCOME TAX-II vs MCKINSEY KNOWLEDGE CENTRE INDIA PVT.LTD.
ITA/217/2014ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.K.GAUBA
COMMISSIONER OF INCOME TAX-I vs COTTON NATURALS (I) PVT LTD
ITA/233/2014ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
AROON PURIE vs COMMISSIONER OF INCOME TAX
ITA-232/2002ITAT Delhi
THE COMMISSIONER OF INCOME TAX-II vs MCKINSEY KNOWLEDGE CENTRE INDIA PVT. LTD.
ITA-217/2014ITAT Delhi
THE COMMISSIONER OF INCOME TAX DELHI-IV vs DAIKIN AIR-CONDITIONING INDIA PVT. LTD.
ITA-112/2015ITAT Delhi
RIDDHI PROMOTERS PVT.LTD. vs COMMISSIONER OF INCOME TAX-7
ITA-227/2015ITAT Delhi
AROON PURIE vs COMMR.OF INCOME TAX
ITA - 232 / 2002ITAT Delhi
M/S. VIR RUBBER PRODUCTS P. LTD. vs COMMNR. OF CENTRAL EXCISE, MUMBAI-III
C.A. No.-002609-002609 - 2004ITAT SC
M/S. VIR RUBBER PRODUCTS P. LTD. vs COMMNR. OF CENTRAL EXCISE, MUMBAI-III
C.A. No.-002609-002609 - 2004ITAT A.K. SIKRI
ROHINTON FALI NARIMAN
AROON PURIE vs COMMISSIONER OF INCOME TAX
ITA/232/2002ITAT Delhi
RIDDHI PROMOTERS PVT.LTD vs COMMISSIONER OF INCOME TAX-7,
ITA/227/2015ITAT Delhi
C I T vs M/S POPULAR PRINTERS
ITA/489/2008ITAT Rajasthan
SUNIL AMBWANI,AJIT SINGH
C I T JAIPUR vs M/S RAJ STATE COP CONSUMERS FED LTD
ITA/127/2011ITAT Rajasthan
A.NARAYANASWAMY,CHENNAI vs ITO, CHENNAI
ITA 2928/CHNY/2014[2010-11]Status: DisposedITAT ChennaiAY 2010-11
ITO, CHENNAI vs ALAMELU SURESH, CHENNAI
ITA 410/CHNY/2013[2008-09]Status: DisposedITAT ChennaiAY 2008-09
DCIT vs M/S MYSORE SAREE UDYOG P. LTD.,
ITA 93/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
ITO, BANGALORE vs M/S TELERADIOLOGY SOLUTIONS PVT. LTD., BANGALORE
ITA 704/BANG/2014[2012-13]Status: DisposedITAT BangaloreAY 2012-13
ITO, BANGALORE vs M/S KUMAR ENTERPRISES, BANGALORE
ITA 435/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
VIJAYA BANK vs THE JOINT COMMISSIONER OF INCOME TAX
WP/162/2014ITAT Karnataka
ARAVIND KUMAR
VODAFONE SOUTH LIMITED vs THE DEPUTY COMMISSIONER OF INCOME TAX
WP/12690/2015ITAT Karnataka
ARAVIND KUMAR
M/S WIPRO LIMITED vs THE DEPUTY COMMISSIONER OF INCOME TAX
ITA/880/2008ITAT Karnataka
N.KUMAR,B.SREENIVASE GOWDA
THE COMMISSIONER OF INCOME TAX vs M/S WIPRO LTD
ITA/363/2009ITAT Karnataka
N.KUMAR,B.SREENIVASE GOWDA
THE COMMISSIONER OF INCOME TAX vs M/S WIPRO LTD
ITA/210/2009ITAT Karnataka
N.KUMAR,B.SREENIVASE GOWDA
