Recent Judgments
Latest ITAT tax tribunal orders across all benches.(356,934 total)
M/S QUEEN'S EDUCATIONAL SOCIETY vs COMMR.OF INCOME TAX
C.A. No.-005167-005167 - 2008ITAT SC
M/S QUEEN'S EDUCATIONAL SOCIETY vs COMMR.OF INCOME TAX
C.A. No.-005167-005167 - 2008ITAT T.S. THAKUR
ROHINTON FALI NARIMAN
(Now known as Sony India Limited)
ITA/16/2014ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs BANGALORE INTERNATIONAL AIRPORT LTD
ITA/167/2014ITAT Karnataka
S.SUJATHA,VINEET SARAN
SURESH DESAI vs THE CHIEF COMMISSIONER OF
WP/57091/2014ITAT Karnataka
ARAVIND KUMAR
COMMISSIONER OF INCOME TAX DELHI -II vs KEI INDUSTRIES LIMITED
ITA/386/2013ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.K.GAUBA
THE DIRECTOR OF INCOME TAX vs ENVISIONS
ITA/752/2009ITAT Karnataka
S.SUJATHA,VINEET SARAN
THE COMMISSIONER OF INCOME TAX vs BANGALORE INTERNATIONAL AIRPORT LTD
ITA/166/2014ITAT Karnataka
S.SUJATHA,VINEET SARAN
COMMISSIONER OF INCOME TAX-III vs M/S TRILOGY E-BUSINESS
ITA/430/2014ITAT Karnataka
S.SUJATHA,VINEET SARAN
THE COMMISSIONER OF INCOME TAX vs M/S KARANTAKA STATE SEEDS
ITA/146/2014ITAT Karnataka
S.SUJATHA,VINEET SARAN
COMMISSIONER OF INCOME TAX (C) - III vs M/S DD INDUSTRIES LTD.
ITA - 518 / 2013ITAT Delhi
COMMISSIONER OF INCOME TAX (C) -III vs M/S DD INDUSTRIES LTD
ITA - 516 / 2013ITAT Delhi
COMMISSIONER OF INCOME TAX (C) - III vs M/S DD INDUSTRIES LTD
ITA - 512 / 2013ITAT Delhi
COMMNR. OF CENTRAL EXCISE, CHENNAI vs M/S. GRASIM INDUSTRIES
C.A. No.-008359-008359 - 2003ITAT SC
COMMNR. OF CENTRAL EXCISE, CHENNAI vs M/S. GRASIM INDUSTRIES
C.A. No.-008359-008359 - 2003ITAT A.K. SIKRI
ROHINTON FALI NARIMAN
COMMISSIONER OF INCOME TAX (C) -III vs M/s DD INDUSTRIES LTD
ITA/518/2013ITAT Delhi
COMMISSIONER OF INCOME TAX (C) -III vs M/s DD INDUSTRIES LTD
ITA/516/2013ITAT Delhi
COMMISSIONER OF INCOME TAX (C) -III vs M/s DD INDUSTRIES LTD
ITA/519/2013ITAT Delhi
COMMISSIONER OF INCOME TAX (C) -III vs M/s DD INDUSTRIES LTD
ITA/526/2013ITAT Delhi
COMMISSIONER OF INCOME TAX vs JAIN EXPORT PRIVATE LTD
ITA/194/2015ITAT Delhi
COMMISSIONER OF INCOME TAX (C) -III vs M/s DD INDUSTRIES LTD
ITA/517/2013ITAT Delhi
COMMISSIONER OF INCOME TAX (C) -III vs M/s DD INDUSTRIES LTD
ITA/512/2013ITAT Delhi
M/S. YASH SOCIETY vs CHIEF COMMISSIONER OF INCOME-TAX AND 2 ORS.
WP/2565/2010ITAT Bombay
HON'BLE SHRI JUSTICE M.S. SANKLECHA, HON'BLE SHRI JUSTICE G. S. KULKARNI
INTERNATIONAL COMPUTERS INDIAN MANUFACTURE LTD. vs THE C.I.T.B.C-II,
ITR/388/1997ITAT Bombay
HON'BLE SHRI JUSTICE M.S. SANKLECHA, HON'BLE SHRI JUSTICE G. S. KULKARNI
SVG EXPORTS PRIVATE LIMITED
COP/133/2014ITAT Karnataka
KRISHNA S DIXIT
M/S KRISHNAGIRI ESTATE vs THE KARNATAKA APPELLATE TRIBUNAL
WP/37779/2014ITAT Karnataka
ARAVIND KUMAR
M/S. MARUTI SUZUKI INDIA LTD. vs COMMNR. OF CENTRAL EXCISE, NEW DELHI
C.A. No.-008190-008190 - 2003ITAT SC
M/S. MARUTI SUZUKI INDIA LTD. vs COMMNR. OF CENTRAL EXCISE, NEW DELHI
C.A. No.-008190-008190 - 2003ITAT A.K. SIKRI
ROHINTON FALI NARIMAN
COMMISSIONER OF INCOME TAX VI vs DEVENDRASINGH DELSINGH BHAGTANA
TAXAP/122/2015ITAT Gujarat
DCIT, CHENNAI vs ROAD SAFETY CLUB (P) LTD., CHENNAI
ITA 2958/CHNY/2014[2009-10]Status: DisposedITAT ChennaiAY 2009-10
