MAC CHARLES INDIA LTD.,BANGALORE vs. DCIT, BANGALORE
ITA 1616/BANG/2014Status: DisposedITAT Bangalore26 August 2015AY 2010-11
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- A.Merchy Clara vs. The Commissioner Of GST And Central Excise (Appeals)Madras · 13 Oct 2026
- Nallathambi Thangaraj vs. The Deputy State Tax Officer - IMadras · 13 Oct 2026
- Iyyanan Eswaran vs. The Appellate Deputy Commissioner (St) (GST)Madras · 13 Oct 2026
- M/S. Hira Films PVT. LTD. vs. M/S. Prasad Film Labs (Mumbai) Private LimitedBombay · 13 Oct 2026
- M/S Jung Bahadur Singh, Through Its Proprietor, Jang Bahadur Singh vs. The Union Of INDIA, Through Its Secretary, Ministry Of Finance, Department Of RevenueJharkhand · 13 Oct 2026