ITAT Gujarat Bench

COMMISSIONER OF INCOME TAX-IV, vs VADILAL ENTERPRISES LTD. VADILAL HOUSE,

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

THE COMMISSIONER OF INCOME TAX vs JAYPRAKASH SHAMJIBHAI PATEL

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

COMMISSIONER OF INCOME TAX-II, vs LAL KAMLA TRUST

MEHTA LABORATORIES THROUGH PARTNER KAUSHIK MAYACHAND MEHTA vs THE PRINCIPAL CHIEF COMMISSIONER OF INCOME TAX 2

ENGINEERING PROFESIONAL CO. PVT LTD. vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1(1)(1)

PRINCIPAL COMMISSIONER INCOME TAX SURAT 1 vs SHANKARLAL NEBHUMAL UTTAMCHANDANI

GUJARAT RAJYA KAMDAR SABHA UNION MACHIWADI vs THE INCOME TAX OFFICER

THE PR. COMMISSIONER OF INCOME TAX vs M/S RISHI KIRAN LOGISTIC P. LTD.

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

THE PRINCIPAL COMMISSIONER OF INCOME TAX vs KALPATARU POWER TRANSMISSION LTD.

THE PRINCIPAL COMMISSIONER OF INCOME TAX vs KALPATARU POWER TRANSMISSION LTD.

THE PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs THE KALUPUR COMMERCIAL CO-OP BANK LTD.

GAYATRI MICRONS LTD. vs THE ASSISTANT COMMISSIONER OF INCOME TAX

THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs BARODA CRICKET ASSOCIATION

THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs GUJARAT CRICKET ASSOCIATION

J.K. LAKSHAMI CEMENT LTD. vs STATE OF GUJARAT

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

J.K. CEMENT LTD. vs STATE OF GUJARAT

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

GUJARAT MAZDOOR SABHA vs THE INCOME TAX DEPARTMENT

C.C.E. AND S.T. - RAJKOT vs RELIANCE INDUSTRIES LTD.

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

THE PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs MOHMED SHAKIL MOHMED SHAFI MUTWALI

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

THE PRINCIPAL COMMMISSIONER OF INCOME TAX-2 vs M/S GUJARAT STATE FINANCIAL CORPORATION