ITAT Gujarat Bench
6,755 judgments
THE PRINCIPAL COMMISSIONER OF INCOME TAX-4 vs M/S AROMA HIGHTECH LTD.
THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs JAMNAGAR AREA DEVELOPMENT AUTHORITY
THE PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs MEDICAL TECHNOLOGIES LIMITED
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN
MAX VIGIL SECURITY PVT. LTD. vs DEPUTY COMMISSIONER OF INCOME TAX
THE PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs M/S CHITTORGARH KOTA TOLLWAY PVT. LTD.
THE PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs M/S GUJARAT LEASE FINANCE LTD.
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN
THE PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs GOPALA POLYPLAST LTD.
THE PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs M/S ADANI INFRASTRUCTURE AND DEVELOPMENT PVT LTD
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN
THE PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs KINTECH SYNERGY PVT. LTD.
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN
THE PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs KINTECH SYNERGY PVT. LTD.
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN
THE PRINCIPAL COMMISSIONER OF INCOME TAX 4 vs M/S VOLTAMP TRANSFORMERS LIMITED
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN
THE PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs M/S DISHMAN PHARMACEUTICALS AND CHEMICALS LTD
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN
THE PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs M/S ADANI INFRASTRUCTURE AND DEVELOPMENT PVT LTD
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN
THE PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs M/S ADANI INFRASTRUCTURE AND DEVELOPMENT PVT LTD
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN
THE PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs M/S DISHMAN PHARMACEUTICALS AND CHEMICALS LTD
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN
