ITAT Gujarat Bench
6,745 judgments
HUBERGROUP INDIA PRIVATE LIMITED vs UNION OF INDIA
HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MS. JUSTICE VAIBHAVI D. NANAVATI
JYOTIKABEN W-O MOHANLAL CHUNILAL PRAJAPATI vs STATE OF GUJARAT
HONOURABLE MR. JUSTICE ILESH J. VORA,HONOURABLE MR. JUSTICE R. T. VACHHANI
STATE OF GUJARAT vs JYOTIKABEN W-O MOHANLAL CHUNILAL PRAJAPATI
HONOURABLE MR. JUSTICE ILESH J. VORA,HONOURABLE MR. JUSTICE R. T. VACHHANI
AJAY SURENDRA PATEL vs DEPUTY COMMISSIONER OF INCOME TAX
SLIMTILE PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX
OIL AND NATURAL GAS CORPORATION LTD. ( ONGC ) vs INCOME TAX OFFICER , TDS CIRCLE , TDS , VADODARA
THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), AHMEDABAD vs NK PROTEINS PVT. LTD.
HOUSE OF DUBARY vs THE OFFICER LIQUIDATOR OF HANSPA KNIT (P) LTD.,
HONOURABLE MR. JUSTICE BHARGAV D. KARIA,HONOURABLE MR.JUSTICE L. S. PIRZADA
OFFICER LIQUIDATOR OF HANSPA KNIT (P) LTD. vs HOUSE OF DUBARY
HONOURABLE MR. JUSTICE BHARGAV D. KARIA,HONOURABLE MR.JUSTICE L. S. PIRZADA
REGIONAL DIRECTOR vs SHREE MAHILA GRUH UDYOG LIJJATPAPAD
HONOURABLE MR. JUSTICE J. C. DOSHI
REGIONAL DIRECTOR vs SHREE MAHILA GRUH UDYOG LIJJATPAPAD
HONOURABLE MR. JUSTICE J. C. DOSHI
KETAN NATVARLAL BRAHMBHATT vs UNION OF INDIA THRO SECRETARY
HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MS. JUSTICE VAIBHAVI D. NANAVATI
THE COMMISSIONER OF INCOME TAX-I vs SUNILKUMAR B HANDA
HONOURABLE MR. JUSTICE BHARGAV D. KARIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI
GORDHANBHAI DEVJIBHAI KAPADIA PROPRIETOR OF M/S KAPADIA BROTHERS vs INCOME TAX OFFICER, WARD 1(2)(1), RAJKOT
THE COMMISSIONER OF INCOME TAX vs KAMLESH DAMJIBHAI YADAV
HONOURABLE MR. JUSTICE BHARGAV D. KARIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI
JINABHAI LIMABHAI KAPADIA vs HIRJIBHAI MAHIRAJBHAI HINGRAJIYA (SINCE DECEASED)
HONOURABLE MR. JUSTICE BHARGAV D. KARIA,HONOURABLE MR.JUSTICE L. S. PIRZADA
SADVICHAR PARIVAR vs STATE OF GUJARAT
HONOURABLE MR. JUSTICE HEMANT M. PRACHCHHAK
ASHOKBHAI ATMARAMBHAI PATEL vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) AHMEDABAD
HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI
DILIP PATEL vs THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL),AHMEDABAD
K.S. & CO. THROUGH SAKABHAI @ SANKABHAI PRABHATBHAI DESAI vs STATE OF GUJARAT
HONOURABLE MR.JUSTICE J. L. ODEDRA