ITAT Gujarat Bench
6,750 judgments
COMMISSIONER OF INCOME TAX GANDHINAGAR vs GUJARAT STATE ENERGY GENERATION LTD
HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI
MAYURIBEN W/O SANDIPKUMAR PANCHAL D/O DINESHCHANDRA PANCHAL vs SANDIPKUMAR BALMUKESH PANCHAL
HONOURABLE MS. JUSTICE SANGEETA K. VISHEN,HONOURABLE MS. JUSTICE NISHA M. THAKORE
M/S ALSTOM TRANSPORT INDIA LIMITED vs ADDITIONAL COMMISSIONER, CGST AND CENTRAL EXCISE (APPEALS)
HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI
M/S ALSTOM TRANSPORT INDIA LIMITED THROUGH AUTHORISED SIGNATORY SHAH DIPTEJ HARSHADKUMAR vs ADDITIONAL COMMISSIONER, CGST AND CENTRAL EXCISE (APPEALS)
HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI
M/S ALSTOM TRANSPORT INDIA LIMITED vs ADDITIONAL COMMISSIONER, CGST AND CENTRAL EXCISE (APPEALS)
HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI
M/S ALSTOM TRANSPORT INDIA LIMITED vs ADDITIONAL COMMISSIONER, CGST AND CENTRAL EXCISE (APPEALS)
HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI
M/S ALSTOM TRANSPORT INDIA LIMITED THROUGH ITS AUTHORISED SIGNATORY SHAH DIPTEJ HARSHADKUMAR vs ADDITIONAL COMMISSIONER, CGST AND CENTRAL EXCISE (APPEALS)
HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI
PRINCIPAL COMMISSIONER INCOME TAX, SURAT 2 vs M/S GIRIRAJ DEVELOPERS
HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI
PRINCIPAL COMMISSIONER INCOME TAX, SURAT 2 vs M/S SHREE INFRA RIVER VIEW HEIGHTS
HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI
PRINCIPAL COMMISSIONER INCOME TAX, SURAT 2 vs M/S JIVRAJ TEA COMPANY
HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI
PRINCIPAL COMMISSIONER INCOME TAX, SURAT 2 vs SHREE GOKUL DEVELOPERS
HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI
PRINCIPAL COMMISSIONER INCOME TAX, SURAT 2 vs M/S PRIME DEVELOPERS
HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI
PRINCIPAL COMMISSIONER INCOME TAX, SURAT 2 vs M/S VISHWAS CORPORATION
HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI
PRINCIPAL COMMISSIONER INCOME TAX, SURAT 2 vs M/S SILVER ENTERPRISE
HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI
PRINCIPAL COMMISSIONER INCOME TAX, SURAT 2 vs M/S PNG DEVELOPERS
HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI
PRINCIPAL COMMISSIONER INCOME TAX,SURAT-1 vs SMT.JASHUBEN RAMESHBHAI PATEL
HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI
MUKESHBHAI JOITARAM PATEL vs THE INCOME TAX OFFICER, WARD 5(3)(1)
HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI
SNEHA HETALBHAI SHAH vs INCOME TAX OFFICER, WARD 5(3)(1)
HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI
MANUBHAI JOITARAM PATEL vs INCOME TAX OFFICER, WARD 5(3)(1)
HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI
JAYESH SENDHABHAI PATEL vs INCOME TAX OFFICER, WARD 1(3)(1)
HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI
