ITAT Gujarat Bench

SITABEN SENDHABHAI PATEL vs INCOME TAX OFFICER, WARD 1(3)(1)

HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

NAYANABEN ASHISHBHAI SOPARKAR vs INCOME TAX OFFICER, WARD 3(3)(1), AHMEDABAD

HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

NEETABEN NAUTAMKUMAR VAKIL vs INCOME TAX OFFICER, WARD 5(3)(1)

HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

RAHUL SURESHBHAI OZE vs THE INCOME TAX OFFICER, WARD 2(2)(1)

HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

DHAVAL MAVJIBHAI KOSHIYA vs INCOME TAX OFFICER WARD 1(2), BHAVNAGAR

HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

DHAVAL MAVJIBHAI KOSHIYA vs INCOME TAX OFFICER WARD 1(2)

HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

MAHENDRA RATILAL PANDHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 4(1)(1), AHMEDABAD

HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

PARASHAR NAVNITBHAI PATEL vs ASST. COMMISSIONER OF INCOME TAX CIRCLE 1(1)(1) OR HIS SUCCESSOR

HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

JENISH BHUPATRAI BHUT vs THE INCOME TAX OFFICER, WARD 1(1)(1)

HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

BHAGWANJIBHAI VIRJIBHAI BORAD vs THE INCOME TAX OFFICER, WARD 1(2)(1)

HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

LALJIBHAI JERAMBHAI BORAD vs THE INCOME TAX OFFICER, WARD 1(2)(1)

HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

ISHWARLAL MAHIDAS BHUT vs THE INCOME TAX OFFICER WARD 1(1)(1)

HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

PARAS CHANDRESHBHAI KOTICHA vs INCOME TAX OFFICER WARD - 1 (2)(2)

HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

PARAS CHANDRESHBHAI KOTICHA vs INCOME TAX OFFICER WARD - 1 (2)(2)

HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

PARAS CHANDRESHBHAI KOTICHA vs INCOME TAX OFFICER WARD - 1 (2)(2)

HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

PARAS CHANDRESHBHAI KOTICHA vs INCOME TAX OFFICER WARD - 1 (2)(2)

HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

ASHISH NATVARLAL SOPARKAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 3(1)(1), AHMEDABAD

HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

CHIRIPAL POLY FILMS LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(1), AHMEDABAD

HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

VISHAL FABRICS LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2(1), AHMEDABAD

HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

THE PRINCIPAL COMMISSIONER OF INCOME TAX 3 vs GUJARAT GAS LTD.