ITAT Gujarat Bench

M/S ATLANTIC SHIPPING PVT. LTD. vs INCOME TAX OFFICER (INTERNATIONAL TAXATION)

NILESH AMARSHIBHAI RAJAPARA vs INCOME TAX OFFICER, WARD 1, MORBI

HONOURABLE MR. JUSTICE BHARGAV D. KARIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

NARAYAN DYESTUFF PVT. LTD. vs INCOME TAX OFFICER, WARD 3(1)(1) OR HIS SUCCESSOR

HONOURABLE MR. JUSTICE BHARGAV D. KARIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

GFL LIMITED vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT

HONOURABLE MR. JUSTICE BHARGAV D. KARIA,HONOURABLE MR.JUSTICE D.N.RAY

SHARDABEN BABUBHAI SATASIYA vs SUDHIRKUMAR UDESINGBHAI CHAUDHARI

HONOURABLE MS. JUSTICE GITA GOPI

RUSHINA MAHENDRABHAI MODI vs MEHULBHAI SUBODHCHANDRA SHAH

HONOURABLE MS. JUSTICE GITA GOPI

DINESHBHAI PRABHUDAS SONI vs KANTILAL BHANVARLAL MARVADI (DELETED AS PER ORDER DATED 21/12/2022)

HONOURABLE MR. JUSTICE ILESH J. VORA

ORIENTAL INSURANCE CO. LTD. vs ARUNABEN DINESHBHAI PATEL

HONOURABLE MS. JUSTICE S.V. PINTO

NARAYAN @ NARAYAN SAI @ MOTA BHAGWAN S/O ASHARAM @ ASHUMAL HARPALANI vs STATE OF GUJARAT

HONOURABLE MS. JUSTICE NISHA M. THAKORE

KAMLESHBHAI PARSUBHAI BHURIYA vs MELSINH DHIRUBHAI PARMAR

HONOURABLE MS. JUSTICE GITA GOPI

BHARATKUMAR AJAJI CHAUDHARY vs STATE OF GUJARAT

HONOURABLE MR. JUSTICE SANDEEP N. BHATT

ARUN RANMALBHAI VARU vs THE STATE OF GUJARAT

HONOURABLE MR. JUSTICE SANDEEP N. BHATT

PRAMODBHAI ATMARAM DESAI vs SPECIAL SECRETARY (APPEALS), REVENUE DEPARTMENT

HONOURABLE MR. JUSTICE BHARGAV D. KARIA

ORANGE TRADEX PRIVATE LIMITED vs INCOME TAX OFFICER, WARD 3(1)(1), AHMEDABAD

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MR. JUSTICE SANDEEP N. BHATT

ORANGE TRADEX PRIVATE LIMITED vs INCOME TAX OFFICER, WARD 3(1)(1), AHMEDABAD

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MR. JUSTICE SANDEEP N. BHATT

ORANGE TRADEX PRIVATE LIMITED vs INCOME TAX OFFICER, WARD 3(1)(1), AHMEDABAD

NIHALANI KALPNA SATRAM vs DY. COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1), VADODAR

SUPRE CREATIVE SPARES PVT. LTD. vs THE INCOME TAX OFFICER, WARD 4(1)(1), AHMEDABAD

PANKAJ AMBALAL PATEL vs INCOME TAX OFFICER, WARD 1(3)(1)

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MRS. JUSTICE MAUNA M. BHATT

PRABHUKRUPA HOSPITAL vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1)

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MRS. JUSTICE MAUNA M. BHATT