ITAT Gujarat Bench

SHARMILA VIKRAM MAHURKAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(1), VADODARA

ALSTOM RAIL TRANSPORTATION INDIA PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME-TAX (TDS)

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MR. JUSTICE SANDEEP N. BHATT

ALSTOM RAIL TRANSPORTATION INDIA PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME-TAX (TDS)

APPLEWOODS ESTATE PRIVATE LIMITED vs ADDITIONAL/ JOINT/ DEPUTY/ ASSISTANT COMMISSIONER OF INCOME TAX/ INCOME TAX OFFICER

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MRS. JUSTICE MAUNA M. BHATT

HUNTSMAN INTERNATIONAL (INDIA) PVT LTD vs DHARMENDRAKUMAR DUBEY

HONOURABLE MR. JUSTICE NIRZAR S. DESAI

AADI OZONE DEVELOPERS vs THE OFFICE OF THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1)

VINODBHAI SHAMJIBHAI SAGPARIYA vs INCOME TAX OFFICER WARD - 2 (1)(1) RKT

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MRS. JUSTICE MAUNA M. BHATT

VINODBHAI SHAMJIBHAI SAGPARIYA vs INCOME TAX OFFICER WARD - 2 (1)(1) RKT

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MRS. JUSTICE MAUNA M. BHATT

VINODBHAI SHAMJIBHAI SAGPARIYA LR OF SHAMJIBHAI JINABHAI SAGPARIYA @ KANUBHAI JINABHAI SAGPARIYA vs INCOME TAX OFFICER WARD - 2(1)(1) RKT

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MRS. JUSTICE MAUNA M. BHATT

VINODBHAI SHAMJIBHAI SAGPARIYA LR OF SHAMJIBHAI JINABHAI SAGPARIYA @ KANUBHAI JINABHAI SAGPARIYA vs INCOME TAX OFFICER WARD - 2 (1)(1) RKT

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MRS. JUSTICE MAUNA M. BHATT

VINODBHAI SHAMJIBHAI SAGPARIYA LR OF SHAMJIBHAI JINABHAI SAGPARIYA @ KANUBHAI JINABHAI SAGPARIYA vs INCOME TAX OFFICER WARD - 2 (1)(1) RKT

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MRS. JUSTICE MAUNA M. BHATT

SOCIAL SECURITY SCHEME OF GICEA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MRS. JUSTICE MAUNA M. BHATT

VINODBHAI SHAMJIBHAI SAGPARIYA vs INCOME TAX OFFICER WARD - 2 (1)(1) RKT

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MRS. JUSTICE MAUNA M. BHATT

ANILBHAI DADUMAL ADVANI vs SURSINH HIMMATSINH ZALA

HONOURABLE MR. JUSTICE HEMANT M. PRACHCHHAK

DEVENDRA BABULAL JAIN vs INCOME TAX OFFICER, WARD 1(1)(4)

HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

ANUPAM INDUSTRIES LTD. vs THE STATE LEVEL INDUSTRY FACILITATION COUNCIL

HONOURABLE DR. JUSTICE A. P. THAKER

DEVENDRA BABULAL JAIN vs INCOME TAX OFFICER, WARD 1(1)(4)

PRINCIPAL COMMISSIONER OF INCOME TAX, SURAT-1 vs NATVARLAL PURSHOTTAMDAS PATEL

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MRS. JUSTICE MAUNA M. BHATT

THE PRINCIPAL COMMISSIONER OF INCOME TAX 3 vs DIPAK GOVINDBHAI DALWADI

FCS MANUFACTURING (INDIA) PVT. LTD. vs DEPUTY DIRECTOR OF INCOME TAX (INVESTIGATION)

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MRS. JUSTICE MAUNA M. BHATT