ITAT Gujarat Bench
6,750 judgments
CHHAGANLAL MULJI DHOLU vs JOINT COMMISSIONER OF INCOME TAX, JCIT (OSD) CIRCLE
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
BINDUBEN CHANDRAKANT SHAH vs THE INCOME TAX OFFICER, WARD 5(3)(1)
HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MRS. JUSTICE MAUNA M. BHATT
MANI ENTERPRISE vs THE INCOME TAX OFFICER, WARD 5(3)(1)
HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MRS. JUSTICE MAUNA M. BHATT
MANI ENTERPRISE vs THE INCOME TAX OFFICER, WARD 5(3)(1)
HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MRS. JUSTICE MAUNA M. BHATT
MALVIKA ATUL SHAH vs THE INCOME TAX OFFICER, WARD 5(3)(1)
HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MRS. JUSTICE MAUNA M. BHATT
PATHIK ATUL SHAH vs THE INCOME TAX OFFICER, WARD 5(3)(1)
HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MRS. JUSTICE MAUNA M. BHATT
GUJARAT NATURAL RESOURCES LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2 (1)(1)
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
PIYUSH AMBALAL GANDHI vs DY COMMISSONER OF INCOME TAX CIRCLE 2
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
HINDUSTAN MARBLE PVT. LTD. vs ASST. COMMISSIONER OF INCOME TAX CIRCLE 2(1)(1) OR HIS SUCCESSOR
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
COMMISSIONER OF INCOME TAX-II vs HAZIRA LNG PVT LTD
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI
NATIONAL DAIRY DEVELOPMENT BOARD vs ADDL. COMMISSIONER OF INCOME TAX
THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), AHMEDABAD vs LAVJIBHAI SWARUPCHAND MEHTA
THE PRINCIPAL COMMISSIONER OF INCOME TAX , VADODARA 1 vs M/S KRISHNA COIL CUTTERS PVT. LTD.
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
THE PRINCIPAL COMMISSIONER OF INCOME TAX , VADODARA 1 vs M/S. KRISHNA COIL CUTTERS PVT. LTD
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
THE PRINCIPAL COMMISSIONER OF INCOME TAX , VADODARA 1 vs M/S. KRISHNA COIL CUTTERS PVT. LTD.
M/S HITECH SWEET WATER TECHNOLOGIES PVT. LTD. vs STATE OF GUJARAT
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
ASEFA ZOHAR MALAMPATTIWALA LHS OF LATE FATEMA ABDULHUSSAIN MALAMPATTIWALA vs THE INCOME TAX OFFICER, WARD 1(2)(1)
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
NASEEM ZUZAR HAJI vs INCOME TAX OFFICER, WARD 1(2)(1)
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
ASEFA ZOHAR MALAMPATTIWALA vs INCOME TAX OFFICER , WARD-1(2)(1)
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
FALGUNI BHAVESH JARIWALA vs INCOME TAX OFFICER, WARD 2(3)(5)
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
