ITAT Gujarat Bench

MAYUR DYECHEM INTERMEDIATES LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2(1)(1), AHMEDABAD

HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI

BACHHRAJ GHEWARCHAND BEGANI vs INCOME TAX OFFICER WARD 1(1)(3)

HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

RAMESH KHIMJI PATEL AND L/R OF LATE KHIMJI HARJI PATEL vs INCOME TAX OFFICER WARD 3, GANDHIDHAM (BHUJ 1) OR HIS SUCCESSOR

HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

RAMESH KHIMJI PATEL AND LR OF LATE KHIMJI HARJI PATEL vs INCOME TAX OFFICER WARD 3, GANDHIDHAM (BHUJ 1) OR HIS SUCCESSOR

HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

ADITYA MEDISALES LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX

GUPTA SYNTEX PVT. LTD. vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1), AHMEDABAD

HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

VIKRANT ANTHONY JOSEPH vs INCOME TAX OFFICER, WARD 1(2)(4)

HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

LAMBDA THERAPEUTIC RESEARCH LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 2(1)(1)

HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX VADODARA vs BHARUCH DISTRICT CO OP MILK PRODUCERS UNION LTD

RAKESH CHANDULAL MEHTA vs ASSISTANT COMMISSIONER OF INCOME TAX

HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI

ZAVERCHAND GAEKWAD LIMITED vs INCOME TAX OFFICER WARD 4 (4)

HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI

ZAVERCHAND GAEKWAD LIMITED vs INCOME TAX OFFICER WARD 4 (4)

HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI

THE COMMISSIONER OF INCOME TAX-II vs GUJARAT LEASE FINANCING LTD.

HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI

COMMISSIONER OF INCOME TAX-IV, vs BHAVNA ENGINEERING CO. BHAVNA HOUSE,

HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI

COMMISSIONER OF INCOME TAX-I vs BHARAT VITHALBHAI PATEL

HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI

DY CIT - KHEDA CIRCLE NADIAD vs TORRENT CABLES LTD

HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI

COMMISSIONER OF INCOME TAX vs SANAT R DESAI

HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI

COMMISSIONER OF INCOME TAX vs SWETA R DESAI

HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI

COMMISSIONER OF INCOME TAX vs REKHA R DESAI

HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI

COMMISSIONER OF INCOME TAX-I vs ENVIRO CONTROL ASSOCIATES (I) PVT LTD

HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI