ITAT Gujarat Bench
6,750 judgments
COMMISSIONER OF INCOME TAX vs KHEMANI DISTILLERIES PVT LTD
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI
COMMISSIONER OF INCOME TAX-III vs MANJEET SINGH
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI
COMMISSIONER OF INCOME TAX-I vs MAHENDRABHAI MEGHJIBHAI BHANUSALI
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI
COMMISSIONER OF INCOME TAX-III vs MEGHMANI DYES & INTERMEDIATES
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI
ZAVERCHAND GAEKWAD LIMITED vs INCOME TAX OFFICER WARD 4 (4)
ZAVERCHAND GAEKWAD LIMITED vs INCOME TAX OFFICER WARD 4 (4)
CORE HEALTH CARE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX
ZAVERCHAND GAEKWAD LIMITED vs INCOME TAX OFFICER WARD 4 (4)
MANGALAM ALLOYS LTD. vs DY. COMMISSIONER OF INCOME TAX CIRCLE 2(1)(2)
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), SURAT vs M/S. MONAREECA ENTERPRISE
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs L. K. SYNTHETICS PVT. LTD.
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION AND TRANSFER PRICING) vs JOSHI TECHNOLOGIES INTERNATIONAL INC
THE PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs ATUL LIMITED
M/S HAVMOR ICE CREAM PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1), AHMEDABAD
BOCHASANWASI SHREE AKSHAR PURUSHOTTAM SWAMINARAYAN SANSTHA vs COMMISSIONER OF CUSTOMS, AHMEDABAD
SOMESHWARDARSHAN COOPERATIVE HOUSING SOCIETY LIMITED VIBHAG 6 vs DEPUTY DIRECTOR OF INCOME TAX
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI
KOKILABEN CHHAGANBHAI PATEL vs DEPUTY DIRECTOR OF INCOME TAX
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI
CHHAGANBHAI BHOLIDAS PATEL vs DEPUTY DIRECTOR OF INCOME TAX
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI
SARITABEN NATWARLAL PATEL vs DEPUTY DIRECTOR OF INCOME TAX
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI
KRINESH NATWARLAL PATEL vs DEPUTY DIRECTOR OF INCOME TAX
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI
