ITAT Gujarat Bench
6,750 judgments
CHHAGANBHAI BHOLIDAS PATEL vs DEPUTY DIRECTOR OF INCOME TAX, BPU UNIT
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI
SARITABEN NATWARLAL PATEL vs DEPUTY DIRECTOR OF INCOME TAX, BPU UNIT
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI
SHITAL CO. OP. HOUSING SOCIETY LTD. THROUGH CHAIRMAN SATISH JAYANTILAL PATEL vs DEPUTY DIRECTOR OF INCOME TAX BPU UNIT
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI
SURYAMUKHI CO-OPERATIVE HOUSING SOCIETY LIMITED vs DEPUTY DIRECTOR OF INCOME TAX, BPU UNIT
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI
SARAL SAMUDAYIK SAHAKARI KHETI MANDALI LIMITED THROUGH CHAIRMAN MRUGESH VINODBHAI PATEL vs DEPUTY DIRECTOR OF INCOME TAX, BPU UNIT
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI
SEJAL CO. OP. HOUSING SOCIETY LTD. vs DEPUTY DIRECTOR OF INCOME TAX
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI
SEJAL CO. OP. HOUSING SOCIETY LTD. VIBHAG I vs DEPUTY DIRECTOR OF INCOME TAX
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI
SARANGA COOPERATIVE HOUSING SOCIETY LIMITED THROUGH ITS CHAIRMAN PURSHOTTAMBHAI MAGANLAL PANDYA vs DEPUTY DIRECTOR OF INCOME TAX,BPU- UNIT, AHMEDABAD OR HIS SUCCESSORS TO OFFICE
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI
MRUGESH VINODBHAI PATEL vs DEPUTY DIRECTOR OF INCOME TAX
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI
MEENABEN JAYANTILAL PATEL vs DEPUTY DIRECTOR OF INCOME TAX
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI
KALABEN JAYANTILAL PATEL (ALIAS KALABEN BHAGWATBHAI PATEL) vs DEPUTY DIRECTOR OF INCOME TAX
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI
SURESHBHAI NATVERLAL PATEL vs DEPUTY DIRECTOR OF INCOME TAX
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI
YASH NIKHILKUMAR PATEL vs DEPUTY DIRECTOR OF INCOME TAX
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI
MAYABEN SATISH PATEL vs DEPUTY DIRECTOR OF INCOME TAX
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI
LATE SHRI KALABHAI HIRABHAI PATEL THROUGH LHS ASHOKBHAI KALABHAI PATEL vs DEPUTY DIRECTOR OF INCOME TAX
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI
KUMKUMNAGAR CO-OP HOUSING SOCIETY LTD. (VIBHAG 3) vs DEPUTY DIRECTOR OF INCOME TAX
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI
KUMKUMNAGAR CO-OP HOUSING SOCIETY LTD. (VIBHAG 2) vs DEPUTY DIRECTOR OF INCOME TAX
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI
KUMKUMNAGAR CO-OP HOUSING SOCIETY LTD. (VIBHAG 1) vs DEPUTY DIRECTOR OF INCOME TAX
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI
CHHAGANBHAI BHOLIDAS PATEL vs DEPUTY DIRECTOR OF INCOME TAX
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI
CHHAGANBHAI BHOLIDAS PATEL vs DEPUTY DIRECTOR OF INCOME TAX
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI