ITAT Gujarat Bench
6,750 judgments
KRINESH NATWARLAL PATEL vs DEPUTY DIRECTOR OF INCOME TAX
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI
LATABEN DASHRATH PATEL vs DEPUTY DIRECTOR OF INCOME TAX
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI
SHRUSHTI GARDEN CO-OP HOUSING SOCIETY LIMITED vs DEPUTY DIRECTOR OF INCOME TAX
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI
SAHELI SAMUDAYIK SAHKARI KHETI MANDALI LIMITED THROUGH CHAIRMAN SHAILESH KESHAVLAL PRAJAPATI vs DEPUTY DIRECTOR OF INCOME TAX BPU UNIT
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI
NILAMBEN NIKHILBHAI PATEL vs DEPUTY DIRECTOR OF INCOME TAX
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI
BHARAT NATHALAL PATEL vs DEPUTY DIRECTOR OF INCOME TAX
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI
PRATHMESH CHHAGANBHAI PATEL vs DEPUTY DIRECTOR OF INCOME TAX
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI
RIA RAJ DHOLAKIA vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(3)
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
M/S NATIONAL CONSTRUCTION CO. THRU PARTNER vs JT. COMMR. OF INCOME TAX JCIT (OSD) CIRCLE-GANDHIDHAM
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
NATIONAL CONSTRUCTION CO vs JT COMMR OF INCOME TAX JCIT OSD CIRCLE GANDHIDHAM
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
THE PRINCIPAL COMMISSIONER OF INCOME TAX, VADODARA 1 vs GUJARAT STATE ELECTRICITY CORPORATION LTD.
KRISHNA SYN FAB PRIVATE LIMITED vs THE INCOME TAX OFFICER WARD 1(1)(3)
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
CRYSTAL CERAMIC INDUSTRIES PRIVATE LIMITED vs THE ASSISTANT COMMISSIONER OF INCOME TAX
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
SHREENATHJI TERINE PRIVATE LIMITED vs THE INCOME TAX OFFICER
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
INTAS PHARMACEUTICALS LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1)
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
INTAS PHARMACEUTICALS LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1)
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
INTAS PHARMACEUTICALS LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1)
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
INTAS PHARMACEUTICALS LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1)
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
M/S NAGINDAS KASTURCHAND AND BROS. vs PRINCIPAL COMMISSIONER OF INCOME TAX 3, AHMEDABAD
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
S. RAHEJA REALTY PVT. LTD. vs OFFICE OF THE INCOME TAX OFFICER, WARD 4(1)(1), AHMEDABAD
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
